High Courts21 Jun 2011

Banwar Vs State of Rajasthan

Rajasthan High Court · (2012) 1 RLW 843

Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1), 89(1)Penal Code, 1860 (IPC) — Section 149, 326
High Courts20 Jun 2011Allowed

Anil Vs State of Rajasthan

Rajasthan High Court · (2011) 06 RAJ CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376(2)(G)
High Courts20 Jun 2011Allowed

Mohammad Navaj Vs State of Rajasthan

Rajasthan High Court · (2011) 06 RAJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 439, 446Prevention of Cruelty to Animals Act, 1960 — Section 11Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 5, 6, 8
High Courts20 Jun 2011Allowed

Surendra Singh Vs State of Rajasthan

Rajasthan High Court · (2011) 06 RAJ CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts15 Jun 2011

Madan Lal Vs State of Rajasthan and Another

Rajasthan High Court · (2012) 1 RCR(Criminal) 392 : (2012) 1 RLW 639

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(a), 64, 68, 7APenal Code, 1860 (IPC) — Section 363, 366, 376