High Courts01 Jun 2011Allowed

Rahul Vs State of Rajasthan

Rajasthan High Court · (2011) 06 RAJ CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 307, 323
High Courts31 May 2011

Urmila Vijay (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1554

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 468, 473Penal Code, 1860 (IPC) — Section 147, 172, 173, 174, 175
High Courts31 May 2011

Suresh and Others Vs State of Rajasthan

Rajasthan High Court · (2011) 3 RLW 2504

Criminal Procedure Code, 1973 (CrPC) — Section 401(6), 433Penal Code, 1860 (IPC) — Section 302Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9