High Courts30 May 2011Dismissed
Mahesh Chand and Others Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3602
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 23(1A), 4
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 34 of 67
High Courts30 May 2011Dismissed
Ganesh Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 167
Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(1), 84
High Courts30 May 2011Dismissed
Harsh Kiran Bubber (Surg Lt CDr.) (Retd.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 154
High Courts30 May 2011Dismissed
Ashok Kumar Badola Vs State of Rajasthan
Rajasthan High Court · (2012) 2 Crimes 343 : (2012) 1 RCR(Criminal) 208 : (2012) 1 RCR(Criminal) 208 : (2011) 4 RLW 3606
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 21, 21(12)
High Courts30 May 2011
Kuldeep Shukla Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3493
All India Council for Technical Education Act, 1987 — Section 2, 2Rajasthan Para-Medical Council Act, 2008 — Section 32
High Courts30 May 2011Allowed
Ramsaroop Panchayat Vs Gramvasiyan Aayana, Panchayat Samiti
Rajasthan High Court · (2012) 2 RLW 1193
Rajasthan Panchayati Raj Rules, 1996 — Rule 158
High Courts27 May 2011
NIMS University Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0068
NIMS University Act, 2008 — Section 32
High Courts26 May 2011Allowed
Laxman Lal Dangi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 2842
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 14, 226
High Courts26 May 2011Dismissed
Sheo Narayan @ Chuttaya and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3465
Criminal Procedure Code, 1973 (CrPC) — Section 223, 313, 389Evidence Act, 1872 — Section 27Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7(A)
High Courts26 May 2011Dismissed
Punit Vs Sunita
Rajasthan High Court · (2011) 2 DMC 706
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3)
High Courts26 May 2011Dismissed
Om Prakash Veshnav Vs Smt. Vidhya Veshnav
Rajasthan High Court · (2011) 4 CivCC 249 : (2011) 3 DMC 717 : (2012) 1 RCR(Civil) 432 : (2012) 1 RCR(Civil) 432 : (2012) 1 RCR(Criminal) 224 : (2012) 1 RCR(Criminal) 224 : (2011) 3 RLW 2207
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Penal Code, 1860 (IPC) — Section 120B, 323, 406, 498A
High Courts26 May 2011Dismissed
Rajasthan Engineering Works and Another Vs L. Rs. of Late Sh. Rajmal and Others
Rajasthan High Court · AIR 2011 Raj 114 : (2011) 2 RCR(Rent) 618 : (2011) 3 RLW 2180
High Courts26 May 2011
Dhan Singh and Another Vs Deep Singh and Others
Rajasthan High Court · (2012) 1 TAC 191
High Courts25 May 2011
Pooran Mal Raigar Vs R.P.S.C. Ajmer and Another
Rajasthan High Court · (2012) 1 RLW 193
Motor Vehicles Act, 1988 — Section 149, 2(10), 2(19)
High Courts25 May 2011
Bhagwan Singh Rathore and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3331 : (2011) 3 RLW 2520
Constitution of India, 1950 — Article 14, 16, 309
High Courts25 May 2011Dismissed
Chandra Kumar Morwani Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 05 RAJ CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 May 2011Dismissed
Dharam Narayan Vs Digvijay Singh
Rajasthan High Court · (2011) 05 RAJ CK 0112
Transfer of Property Act, 1882 — Section 106
High Courts25 May 2011
Firm Ramcharan Nand Kishore Vs Hari Shankar Gaur
Rajasthan High Court · (2011) 4 RCR(Criminal) 859
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 May 2011Dismissed
Mohd. Umar and Others Vs Waqf Committee and Others
Rajasthan High Court · (2011) 05 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10, 151