High Courts19 May 2011
Surendra Marble Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 05 RAJ CK 0056
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 36 of 67
High Courts19 May 2011
Meenakshi Sharma Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3487
Constitution of India, 1950 — Article 226
High Courts19 May 2011Dismissed
Nangu Vs Chhanga and Others
Rajasthan High Court · (2011) 05 RAJ CK 0032
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts19 May 2011Dismissed
Jabbar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2620
Constitution of India, 1950 — Article 226, 227
High Courts18 May 2011Allowed
Rambabu Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2284
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(2)(a)(i), 167(2)(a)(ii), 439Penal Code, 1860 (IPC) — Section 304B, 305, 396, 53
High Courts18 May 2011Allowed
Kheta Ram Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts18 May 2011Dismissed
Meena Sakharani Vs Kanhaiyalal and Others
Rajasthan High Court · (2012) 3 WLN 179
High Courts18 May 2011Dismissed
Hansraj Sharma Vs State and Others
Rajasthan High Court · (2012) 1 RLW 5
High Courts18 May 2011Allowed
State of Rajasthan Vs Mubin and Others
Rajasthan High Court · (2011) 4 RLW 3515
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 154, 228, 378, 390, 482Penal Code, 1860 (IPC) — Section 396
High Courts17 May 2011Allowed
Managing Committee, Seth Motilal (PG) College Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3577
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 16
High Courts17 May 2011Dismissed
Hulas Chand Vs Additional District Judge No. 1, Bikaner
Rajasthan High Court · (2011) 4 CivCC 21 : (2011) 4 RLW 2799
Civil Procedure Code, 1908 (CPC) — Section 151, 20, 20(c)
High Courts17 May 2011Dismissed
Manmohan Singh Vs Ankur Enterprises
Rajasthan High Court · (2012) 2 BC 384 : (2011) 4 CivCC 94 : (2011) 4 RCR(Civil) 746 : (2011) 4 RCR(Civil) 746 : (2011) 4 RCR(Criminal) 650 : (2011) 4 RCR(Criminal) 650 : (2011) 3 RLW 2237
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 203, 204, 4Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142, 143, 144
High Courts17 May 2011Allowed
Tanuj Vaishnav and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0084
Constitution of India, 1950 — Article 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 173, 226(3)
High Courts16 May 2011
Khyalial Suwalka and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 116
Forest (Conservation) Act, 1980 — Section 2, 2(i)
High Courts16 May 2011
Mohan Lal and Another Vs Smt. Rahisa Begum and Others
Rajasthan High Court · (2012) 1 RLW 234
High Courts13 May 2011Dismissed
Prabhati Devi (Smt.) Vs Balu and Others
Rajasthan High Court · (2011) 3 CivCC 629 : (2011) 6 RCR(Civil) 741 : (2011) 3 RLW 2690
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts13 May 2011Allowed
Suresh Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2011) CriLJ 4756 : (2011) 4 RCR(Criminal) 556 : (2011) 4 RCR(Criminal) 556 : (2011) 4 RLW 3081
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 227, 228, 319Penal Code, 1860 (IPC) — Section 143, 148, 149, 308, 323
High Courts13 May 2011Allowed
Dayawanti (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2168
High Courts13 May 2011
Kaniz Fatima Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 CivCC 416 : (2011) 2 DMC 847 : (2012) 1 RCR(Civil) 354 : (2012) 1 RCR(Criminal) 230 : (2012) 1 RCR(Criminal) 230 : (2011) 3 RLW 2223
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 20
High Courts13 May 2011Dismissed
Ramgopal and Others Vs Radheyshyam Dans and Others
Rajasthan High Court · (2011) 4 CivCC 154 : (2011) 3 RLW 2582
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 420, 467, 468