High Courts12 May 2011Dismissed
The State of Rajasthan and Others Vs Balu Ram
Rajasthan High Court · (2011) 05 RAJ CK 0120
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 37 of 67
High Courts12 May 2011Dismissed
Shanti and others Vs Brijmohan and others
Rajasthan High Court · (2012) 1 RCR(Civil) 345 : (2012) 1 RCR(Civil) 345 : (2011) 2 RCR(Rent) 622 : (2011) 2 RCR(Rent) 622 : (2011) 3 RLW 2218
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts11 May 2011
Sonam Garg and Radha Goyal Vs All India Council for Technical Education and Others
Rajasthan High Court · (2011) 4 RLW 3637
High Courts11 May 2011Dismissed
Gopal Khatik Vs The Ld. Additional District and Sessions and Others
Rajasthan High Court · (2011) 3 CivCC 723 : (2011) 8 RCR(Civil) 120 : (2011) 3 RLW 2590
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts11 May 2011
Rakesh Singh (Dr.) and 40 Others Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3566
High Courts11 May 2011Dismissed
Gordhan Das Muchchhal Vs Sunil Kumar and Another
Rajasthan High Court · (2011) 05 RAJ CK 0136
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Transfer of Property Act, 1882 — Section 106
High Courts11 May 2011Dismissed
Satya Narain and Others Vs Jatan Mal Lodha and Others
Rajasthan High Court · (2011) 2 RCR(Rent) 625 : (2011) 3 RLW 2209
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(C)
High Courts11 May 2011Dismissed
Sonu Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0098
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 52Penal Code, 1860 (IPC) — Section 120B, 147, 323, 341, 376
High Courts11 May 2011Allowed
Laxmi Narayan Singhal Vs A.D.J. No. 9, Jaipur and Others
Rajasthan High Court · (2011) 6 RCR(Civil) 742 : (2011) 3 RLW 2696
Civil Procedure Code, 1908 (CPC) — Section 151Rajasthan Stamp Act, 1998 — Section 33, 36, 40, 61, 71Stamp Act, 1899 — Section 36
High Courts11 May 2011Dismissed
Paras Mal Patodi Vs Smt. Kanta Devi and Others
Rajasthan High Court · (2011) 3 RLW 2592
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 3(7), 3(f)
High Courts10 May 2011Allowed
Rajendra Prasad Garg Vs Ashok Kumar Pansari and Others
Rajasthan High Court · (2011) 4 RLW 3339
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Jaipur Development Authority Act, 1982 — Section 99
High Courts10 May 2011
Jagdish Prasad and Others Vs Devi Sahay and Others
Rajasthan High Court · (2011) 4 RLW 3211
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 May 2011Dismissed
Jagdish Narayan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 05 RAJ CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 143, 147, 323, 336, 341
High Courts10 May 2011
Bhag Chand Verma Vs R.P.S.C. and Others
Rajasthan High Court · (2011) 4 RLW 3543
Constitution of India, 1950 — Article 14National Council for Teacher Education Act, 1993 — Section 12(d), 32
High Courts10 May 2011
Ram Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0102
Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 302, 326
High Courts10 May 2011Dismissed
Avtar Singh Vs Smt. Kulveer Kaur @ Sukhvinder Kaur and Another
Rajasthan High Court · (2011) 05 RAJ CK 0073
Hindu Marriage Act, 1955 — Section 24, 9
High Courts10 May 2011Dismissed
Asha Vs Kishore Kumar Jain and Another
Rajasthan High Court · (2011) 05 RAJ CK 0072
High Courts10 May 2011Dismissed
Smt. Sita and Others Vs Bhag Chand and Another
Rajasthan High Court · (2012) 1 TAC 294
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304
High Courts10 May 2011Dismissed
Rakesh Vs Rajnesh @ Manto
Rajasthan High Court · (2011) 4 CivCC 428 : (2012) 1 Crimes 527 : (2011) 3 DMC 842 : (2012) 1 RCR(Civil) 433 : (2012) 1 RCR(Civil) 433 : (2012) 1 RCR(Criminal) 289 : (2012) 1 RCR(Criminal) 289 : (2011) 4 RLW 3342
Protection of Women From Domestic Violence Act, 2005 — Section 12(1), 12(2), 12(3), 18, 19
High Courts10 May 2011Dismissed
Udai Pal Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 2825
Constitution of India, 1950 — Article 14, 141, 16, 226, 32