High Courts09 May 2011Dismissed
Prashant Bhargava Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 CivCC 513 : (2011) 3 DMC 873 : (2011) 3 RLW 2315
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 38 of 67
High Courts09 May 2011Dismissed
Shyam Sunder and Another Vs Bharat Kumar and Another
Rajasthan High Court · (2011) 05 RAJ CK 0137
High Courts09 May 2011Dismissed
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0101
Juvenile Justice Act, 1986 — Section 12, 52Penal Code, 1860 (IPC) — Section 379, 380
High Courts09 May 2011Dismissed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0076
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
High Courts09 May 2011
Mala Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 304B, 376, 396, 467, 489DRajasthan Prisons (Release on Parole) Rules, 1958 — Rule 18(3)
High Courts09 May 2011Dismissed
Magan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0070
High Courts09 May 2011Dismissed
Ram Pratap Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 176Penal Code, 1860 (IPC) — Section 302, 304B, 306, 498A
High Courts09 May 2011Allowed
Soma Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0041
Penal Code, 1860 (IPC) — Section 300, 302, 304, 325, 34
High Courts09 May 2011
Ruchi Singhal (Kum.) and Another Vs Chandrika Prasad and Others
Rajasthan High Court · (2012) 2 TAC 285
High Courts09 May 2011Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Ratani Bai and Others
Rajasthan High Court · (2012) 2 TAC 296
High Courts06 May 2011Dismissed
CIT Vs Hari Kishan Vijayvergia
Rajasthan High Court · (2011) 241 CTR 505 : (2011) 336 ITR 1749
Income Tax Act, 1961 — Section 132, 132(1), 132(11), 132(12), 132(2)
High Courts06 May 2011
Ramkunwar Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0127
Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 302, 326
High Courts06 May 2011Dismissed
Sakhi Mohammed Vs Executive Engineer, Water Resource and Another
Rajasthan High Court · (2011) 05 RAJ CK 0121
High Courts06 May 2011Allowed
Vadundhara Marble Industries Vs Narendra Bairva and Another
Rajasthan High Court · (2011) 05 RAJ CK 0111
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts06 May 2011
Ritesh Tripathi and Others Vs State (Education) and Others
Rajasthan High Court · (2011) 05 RAJ CK 0096
Constitution of India, 1950 — Article 41Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)
High Courts06 May 2011Allowed
Vijay Singh Vs Abdul Hameed
Rajasthan High Court · (2011) 05 RAJ CK 0095
High Courts06 May 2011
Prem Bihari Meena and Others Vs State and Others
Rajasthan High Court · (2011) 05 RAJ CK 0081
High Courts06 May 2011
Anjana Kothari Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 583 : (2011) 3 RLW 2327
Constitution of India, 1950 — Article 300ARajasthan Land Revenue Act, 1956 — Section 102(A), 90(1), 90(10), 90(2), 90(3)
High Courts05 May 2011Allowed
Lokesh Kumar Singh Vs Ramesh Chand Jain and Another
Rajasthan High Court · (2013) 2 JCC 146 : (2012) 1 RCR(Criminal) 645
Constitution of India, 1950 — Article 21Essential Commodities Act, 1955 — Section 10, 3Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts05 May 2011Allowed
Lokesh Kumar Singh Vs Pushpendra Kumar Jain and Another
Rajasthan High Court · (2012) 2 RCR(Civil) 49 : (2012) 1 RCR(Civil) 349 : (2011) 4 RCR(Criminal) 671 : (2012) 1 RCR(Criminal) 645 : (2011) 4 RCR(Criminal) 671 : (2011) 4 RLW 3074
Constitution of India, 1950 — Article 21Essential Commodities Act, 1955 — Section 10, 3Negotiable Instruments Act, 1881 (NI) — Section 138, 141