High Courts04 May 2011
Suresh Chand and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 05 RAJ CK 0133
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 40 of 67
High Courts04 May 2011Dismissed
Lakkhi Lal Bairwa Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 05 RAJ CK 0117
High Courts04 May 2011Dismissed
Ayub Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0107
Constitution of India, 1950 — Article 226
High Courts04 May 2011Dismissed
Raghunath and Others Vs Marwadi Naiyan Panchayat Sen Temple
Rajasthan High Court · (2011) 05 RAJ CK 0082
High Courts04 May 2011Dismissed
State of Rajasthan Vs Hansraj @ Hansia Hansraj @ Hansia Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 366(1)Penal Code, 1860 (IPC) — Section 302, 328
High Courts04 May 2011Dismissed
Sahukar Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0064
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 363, 366, 376, 511
High Courts04 May 2011
Gaindmal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0058
Land Acquisition Act, 1894 — Section 4, 6, 9(3)
High Courts04 May 2011Dismissed
Bheem Raj Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0047
High Courts04 May 2011
Banshi Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0046
Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3
High Courts04 May 2011Dismissed
Ramswaroop Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0025
Constitution of India, 1950 — Article 226
High Courts04 May 2011Dismissed
Chetan and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0023
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)Penal Code, 1860 (IPC) — Section 120B, 147, 323, 341, 376
High Courts04 May 2011
Ram Narayan and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 05 RAJ CK 0020
Land Acquisition Act, 1894 — Section 11, 12, 9National Highways Act, 1956 — Section 3G, 3G(1), 3G(2), 3G(3), 3G(4)
High Courts04 May 2011Dismissed
United India Insurance Co. Ltd. Vs Vijay Kumar and Another
Rajasthan High Court · (2011) 4 RLW 2921
Penal Code, 1860 (IPC) — Section 279, 339
High Courts03 May 2011Dismissed
Akram and Others Vs State
Rajasthan High Court · (2011) 3 RLW 2600
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 162, 299, 313Evidence Act, 1872 — Section 145, 157
High Courts03 May 2011Dismissed
Mohammad Shareef Vs The State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0132
Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 May 2011Dismissed
Narendra Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3332
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 12(2), 13(1)(D), 2, 7
High Courts03 May 2011Allowed
Yogesh and Others Vs Additional District Collector
Rajasthan High Court · (2011) 05 RAJ CK 0109
Rajasthan Panchayati Raj Rules, 1996 — Rule 142, 154, 158
High Courts03 May 2011
Mahavir Prasad Jain Vs RSRTC and Others
Rajasthan High Court · (2011) 05 RAJ CK 0099
Civil Services (Classification, Control and Appeal) Rules — Rule 13(5)
High Courts03 May 2011
Ashraf Ali and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0094
Penal Code, 1860 (IPC) — Section 302, 326
High Courts03 May 2011
Sajjan Singh Nathawat Vs State and Others
Rajasthan High Court · (2011) 05 RAJ CK 0092
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)