High Courts27 Apr 2011

Khursid Vs State of Rajasthan

Rajasthan High Court · (2011) 3 RLW 2317

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Penal Code, 1860 (IPC) — Section 399, 402
High Courts26 Apr 2011

Gordhan Khinchi Vs State of Rajasthan

Rajasthan High Court · (2011) 04 RAJ CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 174, 439Penal Code, 1860 (IPC) — Section 306Protection of Women From Domestic Violence Act, 2005 — Section 12