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Rajasthan High Court judgments, 2011

1,325 judgments · page 43 of 67

High Courts25 Apr 2011Dismissed

Mool Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 4 RLW 3531

Constitution of India, 1950 — Article 300ARajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 12, 12(2), 12(3), 13, 15Rajasthan Tenancy Act, 1955 — Section 15(2), 30B, 30E, 4(1), 5
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High Courts22 Apr 2011

Ram Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 4 RLW 3003

Arms Act, 1959 — Section 25, 25(1)(b), 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 173(3), 173(8)Evidence Act, 1872 — Section 24, 25, 26, 27, 28
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High Courts22 Apr 2011Dismissed

Ramjilal Vs State of Rajasthan

Rajasthan High Court · (2011) 04 RAJ CK 0012

Penal Code, 1860 (IPC) — Section 323, 325, 341Probation of Offenders Act, 1958 — Section 12, 3, 4
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High Courts21 Apr 2011

Jaswant Singh and Others Vs State

Rajasthan High Court · (2011) 8 RCR(Criminal) 672 : (2011) 3 RLW 2665

Criminal Procedure Code, 1973 (CrPC) — Section 15, 313, 42, 42(a), 43Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 57, 67, 8
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