High Courts13 Apr 2011
Hawa Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 328, 363, 366, 376
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 45 of 67
High Courts13 Apr 2011
Babu Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420
High Courts11 Apr 2011Dismissed
National Insurance Co. Ltd. Vs The Presiding Officer of the Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2012) 1 RLW 634
Motor Vehicles Act, 1988 — Section 140, 147, 149, 163A
High Courts11 Apr 2011Dismissed
New India Assurance Co. Ltd. Vs Aganinakshtram Hotel and Export Limited and Another
Rajasthan High Court · (2011) 04 RAJ CK 0075
Legal Services Authorities Act, 1987 — Section 21(2), 22E(1), 22E(4)
High Courts11 Apr 2011Dismissed
Devendra Singh Vs State of Rajasthan and Others Dr. Swati Sharma and Others Vs RUHS
Rajasthan High Court · (2011) 04 RAJ CK 0046
Constitution of India, 1950 — Article 14, 29(2), 32
High Courts11 Apr 2011Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Ms. Jyotika and Others
Rajasthan High Court · (2011) 04 RAJ CK 0021
Motor Vehicles Act, 1988 — Section 173
High Courts11 Apr 2011Dismissed
Deepak Maheshwari and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 136, 226Rajasthan Higher Judicial Service Rules, 1969 — Rule 22, 24, 25, 27, 8
High Courts10 Apr 2011Allowed
Devi Singh Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2762
High Courts08 Apr 2011Dismissed
Shri Ram Kishan Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 04 RAJ CK 0064
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 409, 420Rajasthan Panchayati Raj Act, 1994 — Section 97
High Courts08 Apr 2011Allowed
Smt. Sangeeta Parihar Vs Smt. Suraj Parihar and Others
Rajasthan High Court · (2011) 04 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 22(4), Order 41 Rule 33, Order 41 Rule 4
High Courts08 Apr 2011Dismissed
Kamla and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 04 RAJ CK 0050
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Apr 2011Dismissed
Prem Devi (Smt.) and Others Vs Gulabchand
Rajasthan High Court · (2012) 1 RLW 47
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts07 Apr 2011
Fateh Kishan Kapil Vs Jai Narain Vyas University and Others
Rajasthan High Court · (2011) 4 RLW 3241
Constitution of India, 1950 — Article 14, 16, 309University Grants Commission Act, 1956 — Section 14, 2, 2(i), 2(ii), 26
High Courts07 Apr 2011Dismissed
Jawat Raj and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 910 : (2011) 3 RLW 2147
Rajasthan Tenancy Act, 1955 — Section 175, 183B, 232, 42, 42(b)
High Courts07 Apr 2011Dismissed
Hatim Ali and Others Vs Rama and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 839 : (2011) 3 RLW 2170
Rajasthan Tenancy Act, 1955 — Section 183B, 42
High Courts06 Apr 2011
Rajendra Pal Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts06 Apr 2011Dismissed
Oriental Insurance Company Ltd. Vs Smt. Manohari and Others
Rajasthan High Court · (2011) 3 RLW 2775 : (2012) 2 TAC 459
Motor Vehicles Act, 1988 — Section 163A, 166, 170, 173
High Courts06 Apr 2011
Manoj Kumar and Another Vs The State of Rajasthan
Rajasthan High Court · (2011) 04 RAJ CK 0067
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 272, 323, 330, 420
High Courts06 Apr 2011Dismissed
Smt. Maphu Kanwar and Others Vs Nandlal @ Nandram and Others
Rajasthan High Court · (2011) 04 RAJ CK 0051
High Courts06 Apr 2011
Smt. Rekha Sharma Vs State of Raj. and Others
Rajasthan High Court · (2011) 04 RAJ CK 0043
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14