High Courts06 Apr 2011Allowed

Mukesh Vs The State of Rajasthan

Rajasthan High Court · (2011) 04 RAJ CK 0042

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 395, 397
High Courts31 Mar 2011

Thakur Das Vs Natthumal

Rajasthan High Court · (2011) 2 RCR(Rent) 545 : (2011) 3 RLW 2529

Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14
High Courts31 Mar 2011Dismissed

Acto Vs Eicher Limited

Rajasthan High Court · (2011) 03 RAJ CK 0052

Central Sales Tax Act, 1956 — Section 3, 4, 6(2)Constitution of India, 1950 — Article 286, 286(1), 323BRajasthan Sales Tax Act, 1994 — Section 22A, 22A(7), 78(2), 78(5), 81