High Courts29 Mar 2011Allowed

Omveer Vs State of Rajasthan

Rajasthan High Court · (2011) 03 RAJ CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 382, 439Penal Code, 1860 (IPC) — Section 379
High Courts28 Mar 2011Dismissed

Rajendra Kumar and Others Vs Parasram

Rajasthan High Court · (2011) 2 RCR(Rent) 548 : (2011) 3 RLW 2534

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100(5), 151Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14(3), 15, 9A
High Courts28 Mar 2011Dismissed

State Bank of India Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 03 RAJ CK 0105

Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1994 — Section 84, 85Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17(1)