High Courts28 Mar 2011
Ghasi Lal Vs Smt. Bhanwari Devi
Rajasthan High Court · (2011) 03 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 127
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 48 of 67
High Courts28 Mar 2011Allowed
Kaso Chemie India Ltd. Vs Assistant Commissioner, Commercial Taxes
Rajasthan High Court · (2011) 43 VST 92
Rajasthan Sales Tax Act, 1994 — Section 29(6), 37, 37(1), 37(3), 37(4)Rajasthan Sales Tax Rules, 1995 — Rule 47
High Courts28 Mar 2011Dismissed
Om Singh @ Kuldeep Singh Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0061
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 2011Dismissed
Jaipur Vs Bits and Bites
Rajasthan High Court · (2011) 03 RAJ CK 0056
High Courts28 Mar 2011Dismissed
Kamal Prakash Verma Vs Authorised Officer, State Bank of India and Another
Rajasthan High Court · (2011) 03 RAJ CK 0050
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17(1)
High Courts28 Mar 2011Dismissed
Naveen Grah Nirman Sahakari Samiti Vs Competent Authority
Rajasthan High Court · (2011) 240 CTR 161 : (2012) 1 RLW 858
Constitution of India, 1950 — Article 19, 226, 227, 31, 311(2)Evidence Act, 1872 — Section 126Income Tax Act, 1961 — Section 132, 147, 230A, 230A(1), 269A
High Courts28 Mar 2011Dismissed
Kanhaiya Lal Meena Vs The Managing Director, SBBJ and Others
Rajasthan High Court · (2011) 03 RAJ CK 0036
Constitution of India, 1950 — Article 226Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13(4), 14, 17(1), 4
High Courts28 Mar 2011
Jyoti Cements Pvt. Ltd. and Others Vs P.F. Commissioner and Others
Rajasthan High Court · (2011) 131 FLR 557 : (2011) 131 FLR 555 : (2011) 131 FLR 50 : (2012) 1 LLJ 517 : (2011) 3 RLW 2313
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(B), 15(2), 17(5), 7(Q)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts28 Mar 2011
Jyoti Cements (P) Limited and others Vs P.F. Commissioner and others
Rajasthan High Court · (2011) 131 FLR 557
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15(2), 17, 17(5), 7QSick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts28 Mar 2011
Countrywide Buildestate (P) Ltd. Vs Union of India and Others
Rajasthan High Court · (2012) 247 CTR 623
Constitution of India, 1950 — Article 226
High Courts28 Mar 2011
Rising Buildestate (P.) Ltd. Vs Union of India
Rajasthan High Court · (2011) 202 TAXMAN 253
Constitution of India, 1950 — Article 226
High Courts28 Mar 2011
Sajag Upbhokta Shakti Sangthan Samiti Vs Life Insurance Corporation of India and Others
Rajasthan High Court · AIR 2011 Raj 146 : (2012) 1 RLW 724
Constitution of India, 1950 — Article 14Payment and Settlement Systems Act, 2007 — Section 3(3), 4, 5, 7Rajasthan Societies Registration Act, 1958 — Section 5
High Courts23 Mar 2011Dismissed
Ram Gopal Vs Pawan Kumar and Another
Rajasthan High Court · (2011) 3 RLW 2235
Motor Vehicles Act, 1988 — Section 173
High Courts23 Mar 2011Dismissed
Pawan Kumar Jain and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3031
Constitution of India, 1950 — Article 14, 16Rajasthan Panchayati Raj Rules, 1996 — Rule 266
High Courts23 Mar 2011
Rajasthan State Road Transport Corporation Vs Seeta and Others
Rajasthan High Court · (2012) 2 TAC 114
High Courts23 Mar 2011Dismissed
Nand Singh Vs Smt. Sunder and Others
Rajasthan High Court · (2011) 03 RAJ CK 0102
High Courts23 Mar 2011Allowed
Smt. Chandrakanta Nuwal Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0101
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 11
High Courts23 Mar 2011
Vikram Singh Ranawat Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0063
Constitution of India, 1950 — Article 309Rajasthan Rural Medical and Health Subordinate Service Rules, 2008 — Rule 2, 5
High Courts23 Mar 2011Allowed
Chandra Shekhar Vs The State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2242
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 202
High Courts23 Mar 2011Allowed
Gajendra Singh Parihar Vs The Udaipur Central Cooperative Bank Ltd. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0057