High Courts18 Mar 2011Dismissed
Satya Narayan Sharma and Others Vs State of Raj. and Another
Rajasthan High Court · (2011) 03 RAJ CK 0126
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 50 of 67
High Courts18 Mar 2011
Hari Charan and Others Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 161, 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts18 Mar 2011
Sirajudin Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0123
Constitution of India, 1950 — Article 14, 226, 309, 311
High Courts18 Mar 2011Dismissed
Bhawani Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0118
High Courts18 Mar 2011
Nisha Saini Vs State of Raj. and Another
Rajasthan High Court · (2011) 03 RAJ CK 0113
High Courts18 Mar 2011
Dinesh Kumar Saini Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0111
High Courts18 Mar 2011
Kiran Bala Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0099
High Courts18 Mar 2011
Mohammed Nafees Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0092
High Courts18 Mar 2011
Seema Rani Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0080
High Courts18 Mar 2011
Urmila Gupta Vs Raj. Public Service Commission and Others
Rajasthan High Court · (2011) 03 RAJ CK 0079
High Courts18 Mar 2011
Ganesh Ram Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0068
High Courts18 Mar 2011Allowed
Barsa Vs The State of Rajasthan
Rajasthan High Court · (2011) CriLJ 2503 : (2011) 2 Crimes 786
Citizenship Act, 1955 — Section 9Foreigners Act, 1946 — Section 13, 14, 3
High Courts18 Mar 2011Allowed
Anita Vs Rajasthan Public Service Commission
Rajasthan High Court · (2011) 03 RAJ CK 0049
High Courts18 Mar 2011Allowed
Rachna Bajiya Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0048
High Courts18 Mar 2011Dismissed
Babu Lal Saini and Others Vs Kishan Chand and Others
Rajasthan High Court · (2011) 03 RAJ CK 0047
High Courts18 Mar 2011Dismissed
Gram Panchayat Mandha (Madani) Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0046
Constitution of India, 1950 — Article 226
High Courts18 Mar 2011
Mohar Singh Meena Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0026
High Courts18 Mar 2011
Manju Bala Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0018
High Courts18 Mar 2011
Arun Singh Meena Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0013
High Courts18 Mar 2011Allowed
Virendra Modi Vs State Rajasthan and Another
Rajasthan High Court · (2011) 3 CPJ 256 : (2011) 3 Crimes 490 : (2011) 8 RCR(Criminal) 843 : (2011) 3 RLW 2560
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471