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Rajasthan High Court judgments, 2011

1,325 judgments · page 52 of 67

High Courts15 Mar 2011Allowed

Vinod Singh Vs State of Rajasthan

Rajasthan High Court · (2011) 03 RAJ CK 0064

Evidence Act, 1872 — Section 35, 64, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 19Penal Code, 1860 (IPC) — Section 376, 511
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High Courts14 Mar 2011Dismissed

Mukesh Vs State of Rajasthan

Rajasthan High Court · (2011) 03 RAJ CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 181(4)Penal Code, 1860 (IPC) — Section 406, 498A
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High Courts14 Mar 2011Dismissed

Rikhab Chand Jain Vs Union of India

Rajasthan High Court · (2012) 281 ELT 500

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 111, 112, 113, 11BEssential Commodities Act, 1955 — Section 6A
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High Courts10 Mar 2011

Roop Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 7 RCR(Criminal) 307 : (2011) 2 RLW 1815

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1, 29, 32(1), 34, 37Penal Code, 1860 (IPC) — Section 120B, 406, 419, 420
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High Courts10 Mar 2011

Jhabarmal and Others Vs State of Rajasthan

Rajasthan High Court · (2011) 3 RLW 2294

Criminal Law (Amendment) Act, 1913 — Section 120A, 120BCriminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 428, 437AEvidence Act, 1872 — Section 10, 32
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