High Courts07 Mar 2011Dismissed
Suresh and Anr Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 311
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 53 of 67
High Courts07 Mar 2011Allowed
Mangli Devi Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 70(2)Penal Code, 1860 (IPC) — Section 323, 341
High Courts07 Mar 2011
Sheoji Gochar Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0074
High Courts07 Mar 2011Allowed
Riyaz Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 406, 498(A)
High Courts07 Mar 2011Dismissed
National Advertising Company (M/s.) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 8 RCR(Civil) 85 : (2011) 4 RLW 2897
Forest Act, 1927 — Section 2, 4
High Courts07 Mar 2011Dismissed
Sarvodaya Suitings Ltd. Vs State Bank of India.
Rajasthan High Court · AIR 2011 Raj 88
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 1, Order 7 Rule 11, 151Reserve Bank of India Act, 1934 — Section 45Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts07 Mar 2011
Smt. Sangita Bakliwal Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0021
Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Mar 2011Allowed
Prem Chand Jain Vs State and Others
Rajasthan High Court · (2011) 4 RLW 3356
Rajasthan Finance Act, 2006 — Section 38, 42(2)
High Courts04 Mar 2011Dismissed
Sattu @ Satyanarayan Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2079
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 438, 439Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts04 Mar 2011Allowed
Puran @ Puniram Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 70(2)Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts04 Mar 2011Dismissed
Shiv Singh and Another Vs State of Raj.
Rajasthan High Court · (2011) 03 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Mar 2011Dismissed
Rajkumar Sawlani Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0085
Penal Code, 1860 (IPC) — Section 420, 482
High Courts04 Mar 2011
Anubhav Purohit Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 299, 70(2)Penal Code, 1860 (IPC) — Section 406, 420, 447
High Courts04 Mar 2011Dismissed
Bhavesh Gangwani Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0073
High Courts04 Mar 2011
Babu Lal Rao Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0054
Penal Code, 1860 (IPC) — Section 363, 366(A), 380
High Courts04 Mar 2011Dismissed
Pavneet Kaur Vs Jasvinder Singh and Another
Rajasthan High Court · AIR 2011 Raj 93
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts04 Mar 2011
Subhash Chand and Others Vs Board of Revenue and Others
Rajasthan High Court · (2011) 3 RLW 2206
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
High Courts04 Mar 2011Dismissed
Bhagchand Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0003
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Mar 2011
Prem Chand and Others Vs Ghisi Bai and Others
Rajasthan High Court · (2012) 1 CivCC 381 : (2012) 1 RLW 220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26A, Order 41 Rule 27
High Courts03 Mar 2011Allowed
Shiba Prasad Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 Crimes 588
Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138, 141