High Courts24 Feb 2011Allowed
Jaipur Development Authority Vs Shri Bal Chand Agarwal and Another
Rajasthan High Court · (2011) 4 RLW 3415
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 55 of 67
High Courts24 Feb 2011Dismissed
Vipul Gems Pvt. Ltd. and Others Vs The Bank of Baroda and Others
Rajasthan High Court · (2011) 02 RAJ CK 0118
High Courts24 Feb 2011Allowed
Rajendra Prakash and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 3 RLW 2622
Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 195, 467, 468, 471
High Courts24 Feb 2011Allowed
Prem Singh Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 961
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13
High Courts24 Feb 2011Dismissed
Mineral Exploration Corporation Ltd. Vs The Presiding Officer, Central Industrial Tribunal and Others
Rajasthan High Court · (2011) 4 LLJ 28
Industrial Disputes Act, 1947 — Section 17(B), 25(F)Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts24 Feb 2011Dismissed
Rameshwar Lal Govindram Vs AVR Texfabs (P.) Ltd.
Rajasthan High Court · (2012) 171 CompCas 166 : (2011) 108 SCL 167
Companies (Court) Rules, 1959 — Rule 24Companies Act, 1956 — Section 433, 434
High Courts24 Feb 2011Allowed
Jagdish and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 4 Crimes 278 : (2012) 1 RCR(Criminal) 225 : (2011) 3 RLW 2252
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 20, 42, 42(1)
High Courts23 Feb 2011Allowed
State of Rajasthan Vs Naresh Kumar
Rajasthan High Court · (2011) 3 Crimes 1 : (2011) 2 RLW 1407
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Essential Commodities Act, 1955 — Section 3, 6A, 6E, 7
High Courts23 Feb 2011
Radhey Shyam Meena and Another Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0120
High Courts23 Feb 2011
Vidhyadhar Sharma Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0119
High Courts23 Feb 2011
Jugraj Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 02 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 308
High Courts23 Feb 2011Dismissed
Rajesh Goyal and Others Vs The Court of District Collector and District Magistrate and Another
Rajasthan High Court · (2011) 02 RAJ CK 0115
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(3A), 14
High Courts23 Feb 2011
Bhanwar Singh Vs State of Raj. and Others
Rajasthan High Court · (2011) 02 RAJ CK 0102
Rajasthan Class IVth Services (Recruitment and Other Service Conditions) Rules, 1999 — Rule 6(4)
High Courts23 Feb 2011Dismissed
Nand Lal Singh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 94
Rajasthan Forest (Settlement) Rules, 1958 — Rule 12(3)Rajasthan Forest Act, 1953 — Section 29(1), 29(4)
High Courts23 Feb 2011Dismissed
Lal Bahadur Shastri (P.G.) College Vs Umrao Singh and Others
Rajasthan High Court · (2011) 02 RAJ CK 0069
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts23 Feb 2011Dismissed
Smt. Manju Chouhan Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0067
Limitation Act, 1963 — Section 5
High Courts23 Feb 2011Allowed
Irfan Ahmed and Others Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0066
Constitution of India, 1950 — Article 14
High Courts23 Feb 2011Dismissed
Smt. Prabhu Jyoti Vs Raj. Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2011) 02 RAJ CK 0046
Constitution of India, 1950 — Article 226
High Courts23 Feb 2011
Babu Singh Vs Hindaun Sahkari Bhoomi Vikas Bank Limited and Others
Rajasthan High Court · (2011) 02 RAJ CK 0043
High Courts23 Feb 2011Allowed
State of Rajasthan Vs Achala Ram
Rajasthan High Court · (2011) 3 Crimes 563 : (2011) 5 RCR(Criminal) 411 : (2011) 2 RLW 1068
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Essential Commodities Act, 1955 — Section 3, 6A, 6C, 6E, 7