High Courts18 Mar 2011
Dudha Ram Gurjar Vs State of Raj. and Another
Rajasthan High Court · (2011) 03 RAJ CK 0008
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 51 of 67
High Courts18 Mar 2011
Sudhindra Mohan Gautam Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0007
High Courts18 Mar 2011Dismissed
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts17 Mar 2011Dismissed
Silver City Landmark Pvt. Ltd. Vs BD and P Hotels (India) Pvt. Ltd. and Others
Rajasthan High Court · (2011) 3 RLW 2264
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 47Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(6), 17, 2(zf)
High Courts17 Mar 2011Allowed
Vijay Singh Vs R.S.R.T.C. and Another
Rajasthan High Court · (2012) 2 TAC 91
High Courts17 Mar 2011Dismissed
ABB Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2629
Central Service Tax Act — Section 13(4), 14, 17, 3, 6(2)Constitution of India, 1950 — Article 226, 227, 366Rajasthan Value Added Tax Act, 2003 — Section 20(3), 23(2), 24(5), 26(2), 36
High Courts17 Mar 2011Allowed
Smt. Jamna Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0117
High Courts17 Mar 2011Dismissed
Vijay Kumar Duggar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 03 RAJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 438, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 Mar 2011Dismissed
Vijay Kumar Meena Vs Union of India (UOI)
Rajasthan High Court · (2011) 03 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Mar 2011Allowed
Hari Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 3 Crimes 276
Criminal Procedure Code, 1973 (CrPC) — Section 161, 228(1), 313Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34
High Courts17 Mar 2011Dismissed
Indian Oil Corporation Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RCR(Rent) 503 : (2011) 3 RLW 2284
Constitution of India, 1950 — Article 226, 227Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 2, 4Transfer of Property Act, 1882 — Section 106 , 111
High Courts16 Mar 2011
Gulabram and Others Vs Popat Kumar and Another
Rajasthan High Court · (2011) 3 RLW 2783
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2011Allowed
Bheru Lal and Another Vs Union of India (UOI)
Rajasthan High Court · (2011) 3 RLW 2563
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 287, 313, 342Evidence Act, 1872 — Section 24, 25, 26, 27, 30
High Courts16 Mar 2011
Rakesh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0082
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts16 Mar 2011
Puran Singh Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313Rajasthan Excise Act, 1950 — Section 54
High Courts16 Mar 2011
Shri Ramdayal Dass and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 471
High Courts16 Mar 2011
Suresh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0043
Penal Code, 1860 (IPC) — Section 376
High Courts16 Mar 2011
Madan Lal Vs The State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0032
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 454
High Courts15 Mar 2011Dismissed
Purushottam Lal and Another Vs Piyush Kumar and Others
Rajasthan High Court · (2011) 2 RLW 1820
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151, 24Constitution of India, 1950 — Article 226, 227
High Courts15 Mar 2011Dismissed
Devki Soni Vs State of Rajasthan
Rajasthan High Court · (2011) 03 RAJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B , 376