High Courts23 Mar 2011Dismissed
Smt. Asha Sharma Vs Indar Singh Solanki
Rajasthan High Court · (2011) 03 RAJ CK 0051
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 49 of 67
High Courts23 Mar 2011
Kajod Sharma and Others Vs Jaipur Development Authority and Others
Rajasthan High Court · (2011) 03 RAJ CK 0024
Constitution of India, 1950 — Article 226, 266(3)Rajasthan Tenancy Act, 1955 — Section 188, 53, 88
High Courts23 Mar 2011Dismissed
Guru Kripa (M/s.) Vs Hindustan Petroleum Corporation Ltd. and Another
Rajasthan High Court · (2011) 3 CivCC 407 : (2011) 8 RCR(Civil) 2891 : (2011) 3 RLW 2140
Arbitration and Conciliation Act, 1996 — Section 37, 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 136, 14, 226
High Courts23 Mar 2011
Mamta Singodiya and Another Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0004
High Courts22 Mar 2011Dismissed
Managing Committee, Arya Kanya Madhyamik Vidhyalaya Vs Kumari Prabha Gupta and Others
Rajasthan High Court · (2011) 4 RLW 2834
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 254Electricity (Supply) Act, 1948 — Section 2(4A), 2(6), 26A
High Courts22 Mar 2011
Sunil Goyal and Another Vs Additional District Judge, Court No. 8, Jaipur and Others
Rajasthan High Court · (2012) 1 RLW 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 6 Rule 17, 151Constitution of India, 1950 — Article 136, 141Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts22 Mar 2011Dismissed
M/s. Goyal Electrical Vs M/s. Baid Rotomoulders Pvt. Ltd. and Another
Rajasthan High Court · AIR 2011 Raj 151 : (2011) 48 PTC 125
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts22 Mar 2011Dismissed
Quippo Construction Equipment Ltd. Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0127
Constitution of India, 1950 — Article 226, 227Value Added Tax Act, 2003 — Section 13(4), 14, 17(1), 82, 83
High Courts22 Mar 2011
Siya Ram Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 3 RLW 2555
Department of Posts Gramin Dak Sevaks (Conduct and Employment) Rules, 2001 — Rule 10, 7Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 8
High Courts22 Mar 2011Dismissed
Smt. Kamla Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0120
High Courts22 Mar 2011
Vodaphone Essar Digi Link Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0119
Penal Code, 1860 (IPC) — Section 304A
High Courts22 Mar 2011Allowed
Sakuntla Bohra Vs Rajasthan State Ganganagar Sugar Mills Ltd. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0114
High Courts22 Mar 2011Allowed
Manohar Singh Budaniya Vs The State of Raj.
Rajasthan High Court · (2011) 03 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts22 Mar 2011
Gajendra Babu Sharma Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0094
High Courts22 Mar 2011Allowed
Shanti Devi Sankhla Vs Jaipur Thar Gramin Bank and Others
Rajasthan High Court · (2011) 03 RAJ CK 0086
High Courts22 Mar 2011Allowed
Kamal Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 03 RAJ CK 0053
High Courts22 Mar 2011
Dr. Rashmi Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (2011) 03 RAJ CK 0022
High Courts22 Mar 2011Dismissed
Manoj Goyal and Another Vs Dwarka Prasad Sethi and Another
Rajasthan High Court · (2011) 03 RAJ CK 0011
High Courts22 Mar 2011Dismissed
Hanuman Sahai and Others Vs The District and Sessions Judge and Others
Rajasthan High Court · (2011) 03 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Mar 2011Dismissed
Gajendra Singh Rajput Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1480
Criminal Procedure Code, 1973 (CrPC) — Section 340, 439(2)Penal Code, 1860 (IPC) — Section 420, 467, 468