High Courts03 May 2011
Ramesh Kumar Goswami Vs State and Others
Rajasthan High Court · (2011) 05 RAJ CK 0089
Penal Code, 1860 (IPC) — Section 304B, 390, 406, 498ARajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 41 of 67
High Courts03 May 2011Allowed
Anuj Kumar and Manoj Khandelwal Vs Vice Chancellor, University of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0078
High Courts03 May 2011Dismissed
Hari Kishan Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0057
Constitution of India, 1950 — Article 226, 227Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts03 May 2011Dismissed
Rajasthan State Electricity Board Vs Shri Chaturbhuj and Another
Rajasthan High Court · (2011) 05 RAJ CK 0022
Constitution of India, 1950 — Article 226, 227
High Courts03 May 2011
Fateh Karan Mehru Vs State and Others
Rajasthan High Court · (2011) 05 RAJ CK 0015
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts03 May 2011Allowed
Dhanna Lal Vs Additional Collector (Third) and Others
Rajasthan High Court · (2011) 05 RAJ CK 0006
Penal Code, 1860 (IPC) — Section 120B, 188, 218, 408, 424
High Courts03 May 2011
Mahesh Meena Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0003
Penal Code, 1860 (IPC) — Section 302, 326
High Courts02 May 2011Dismissed
United India Insurance Co. Ltd. Vs Mahendra Singh Jadawat and Others
Rajasthan High Court · (2011) 05 RAJ CK 0165
High Courts02 May 2011Allowed
Ratan Lal Garg Vs State and Another
Rajasthan High Court · (2011) 4 RLW 3563
Land Acquisition Act, 1984 — Section 18, 18(1), 18(2)
High Courts02 May 2011Dismissed
Budh Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0134
High Courts02 May 2011Dismissed
Ashok Kumar Jain Vs Nathhi Lal Jain and Another
Rajasthan High Court · (2011) 05 RAJ CK 0125
Evidence Act, 1872 — Section 73
High Courts02 May 2011Dismissed
State of Rajasthan Vs Chiranjilal
Rajasthan High Court · (2011) 05 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts02 May 2011Dismissed
Zahid Vs Salma
Rajasthan High Court · (2011) 5 RCR(Criminal) 377 : (2011) 2 RLW 1775
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts02 May 2011
Shri Vijay Kumar and Others Vs The Chairman-cum-Managing Director, Rajasthan Industrial Investment Corporation and Another
Rajasthan High Court · (2011) 05 RAJ CK 0088
Land Acquisition Act, 1894 — Section 18
High Courts02 May 2011Dismissed
Harish Bairani Vs Smt. Meena @ Riya Bairani
Rajasthan High Court · (2011) 4 CivCC 109 : (2011) 5 RCR(Criminal) 378 : (2011) 2 RLW 1763
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12(1), 20, 20(1), 23, 3
High Courts02 May 2011
Bhanwar Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 05 RAJ CK 0060
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 169, 319Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts02 May 2011
Ram Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 05 RAJ CK 0059
High Courts02 May 2011Dismissed
Babu Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 05 RAJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 379