COURT ARCHIVE

Rajasthan High Court judgments, 2011

1,325 judgments · page 35 of 67

High Courts25 May 2011Dismissed

Ramswaroop and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 4 RLW 3632

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

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High Courts25 May 2011Dismissed

Smt. Bhagwati Vs State of Raj. and Another

Rajasthan High Court · (2011) 05 RAJ CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts24 May 2011Dismissed

Mohammed Rafique Vs Smt. Barkat

Rajasthan High Court · AIR 2011 Raj 124 : (2011) 4 CivCC 205 : (2011) 4 RCR(Civil) 700 : (2011) 4 RCR(Civil) 700 : (2011) 4 RCR(Criminal) 554 : (2011) 4 RCR(Criminal) 555 : (2011) 4 RLW 3078

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 7

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High Courts24 May 2011Dismissed

Prahlad Das Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 2 DMC 702

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts24 May 2011Allowed

State of Rajasthan and Another Vs Avnish Kumar Gaur and Another

Rajasthan High Court · AIR 2011 Raj 153 : (2012) 1 RLW 200

Jaipur Development Authority Act, 1982 — Section 13, 13(3)Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(4), 4

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High Courts24 May 2011Dismissed

Dilip Kumar Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 4 CivCC 83 : (2011) 2 DMC 728 : (2012) 1 RCR(Civil) 352 : (2012) 1 RCR(Civil) 352 : (2012) 1 RCR(Criminal) 222 : (2012) 1 RCR(Criminal) 222 : (2011) 3 RLW 2196

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Penal Code, 1860 (IPC) — Section 494

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High Courts23 May 2011Dismissed

Ranveer Singh and Another Vs Additional District and Sessions Judge and Others

Rajasthan High Court · (2011) 05 RAJ CK 0143

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227

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High Courts23 May 2011Dismissed

Nandkishore Sharma Vs Mishri Lal and Others

Rajasthan High Court · (2011) 05 RAJ CK 0138

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 47 Rule 1, 114, 97Constitution of India, 1950 — Article 227

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High Courts23 May 2011Dismissed

Municipal Board and Another Vs Hukam Chand and Others

Rajasthan High Court · (2011) 05 RAJ CK 0065

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227

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High Courts23 May 2011Dismissed

Geeta Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 RCR(Civil) 436 : (2012) 1 RCR(Criminal) 292 : (2012) 1 RCR(Criminal) 292 : (2011) 4 RLW 3305

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(3), 482

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High Courts20 May 2011Dismissed

Guljar Ali Vs Smt. Saroj Devi

Rajasthan High Court · (2011) 4 RLW 3293

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 100Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(4), 13(5)

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High Courts20 May 2011Dismissed

Geeta Devi Vs State of Rajasthan

Rajasthan High Court · (2011) 8 RCR(Criminal) 756 : (2011) 3 RLW 2540

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 143, 304, 307, 308, 323

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High Courts20 May 2011Dismissed

Shambhu Dayal Vs State of Raj. and Others

Rajasthan High Court · (2011) 4 RLW 3051

Rajasthan Forest Subordinate Service (Amendment) Rules 2010 — Rule 22ARajasthan Forest Subordinate Service Rules, 1963 — Rule 13, 13(2)

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High Courts20 May 2011Dismissed

Shanti Devi Vs Nagar Nigam and Others

Rajasthan High Court · (2011) 05 RAJ CK 0142

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts20 May 2011

Sushil Sompura and Others Vs State (Education) and Others

Rajasthan High Court · (2011) 05 RAJ CK 0103

Constitution of India, 1950 — Article 14, 16, 309Rajasthan Panchayati Raj (Second Amendment) Rules, 2011 — Rule 266, 273Rajasthan Panchayati Raj Rules, 1996 — Rule 266, 273

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High Courts20 May 2011

Manoj Kumar Jain Vs The State of Rajasthan

Rajasthan High Court · (2011) 05 RAJ CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)

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High Courts20 May 2011