High Courts05 Jul 2011
Hanuman @ Murlidhar Vs State of Rajasthan
Rajasthan High Court · (2011) 07 RAJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 353
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 30 of 67
High Courts05 Jul 2011Allowed
Kalyan Singh Vs Union of India and Others
Rajasthan High Court · (2012) 133 FLR 200
High Courts05 Jul 2011Allowed
Smt. Hansa Gauri and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 07 RAJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18A, 23(4), 25, 25(3), 25(4)
High Courts05 Jul 2011Allowed
V.P. Rao and Another Vs The State of Rajasthan
Rajasthan High Court · (2011) 07 RAJ CK 0035
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 17, 17(2), 7
High Courts05 Jul 2011Dismissed
Ram Kishore Vs Mool Chand and Others
Rajasthan High Court · (2011) 4 TAC 62
Criminal Procedure Code, 1973 (CrPC) — Section 174Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Jul 2011Dismissed
Kamlesh Chanwala Vs Khema @ Khemchand and Others
Rajasthan High Court · (2012) 2 RLW 1422
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 36, 65, 66
High Courts04 Jul 2011
Kanhaiya Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 252
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 313Penal Code, 1860 (IPC) — Section 323, 334, 34, 342, 436Probation of Offenders Act, 1958 — Section 4
High Courts04 Jul 2011Dismissed
Kailash Chand Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2434
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 420, 447, 467, 471
High Courts01 Jul 2011Allowed
She Selection Vs Assistant Commercial Taxes Officer (Anti-Evasion) III
Rajasthan High Court · (2011) 46 VST 413
Rajasthan Sales Tax Act, 1994 — Section 77(8)
High Courts01 Jul 2011Allowed
CTO Vs Hindustan Petroleum Corporation Ltd.
Rajasthan High Court · (2011) 07 RAJ CK 0045
High Courts01 Jul 2011Allowed
ACTO, FS Vs Laxmi Granites and Cement Pipes Ind. Ltd.
Rajasthan High Court · (2011) 07 RAJ CK 0037
High Courts01 Jul 2011Allowed
Vinod Dubey and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 460
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 200, 202Penal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Jun 2011Dismissed
Smt. Chandra Kanta Verma and Others Vs M/s. K.S. Cars Ltd. and Another
Rajasthan High Court · (2012) 2 TAC 40
Motor Vehicles Act, 1988 — Section 173
High Courts30 Jun 2011Dismissed
Yusuf Khan Vs State of Raj. and Others
Rajasthan High Court · (2011) CriLJ 4420 : (2011) 4 RCR(Criminal) 552 : (2011) 4 RLW 3056
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1), 319(2), 319(4), 351Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts30 Jun 2011
Rajasthan State Electricity Board Vs Sumer Chand Jain and Another
Rajasthan High Court · (2012) 2 RLW 1378
Land Acquisition Act, 1894 — Section 11, 17, 17(3A), 17(3B), 18
High Courts29 Jun 2011Dismissed
Smt. Vidhya alias Jaya Vs Prakash alias Kalu Shivnani
Rajasthan High Court · (2011) 06 RAJ CK 0050
Hindu Marriage Act, 1955 — Section 25
High Courts29 Jun 2011Allowed
Deva Ram Vs Rajendra Kumar and Others
Rajasthan High Court · (2011) 06 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts29 Jun 2011Allowed
Employees State Insurance Corporation and Another Vs Ashok Kumar
Rajasthan High Court · (2012) 132 FLR 692
Employees State Insurance Act, 1948 — Section 2(12), 75
High Courts29 Jun 2011
Sarita Kumari and Others Vs The Board of Secondary Education, Ajmer and Another
Rajasthan High Court · AIR 2011 Raj 167 : (2012) 2 RLW 1211
Constitution of India, 1950 — Article 14, 226Rajasthan Public Examination (Prevention of Unfair Means) Act, 1992 — Section 2, 3
High Courts29 Jun 2011Dismissed
Birbal Ram Saran Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 06 RAJ CK 0017
Constitution of India, 1950 — Article 19(1), 21Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16