High Courts04 Aug 2011
Om Prakash Saini Vs Khem Chand Sharma and Another
Rajasthan High Court · (2011) 08 RAJ CK 0093
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 25 of 67
High Courts04 Aug 2011Dismissed
Kishan Chand Vs Sanjay Bijawat and Another
Rajasthan High Court · (2011) 08 RAJ CK 0092
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts04 Aug 2011Dismissed
Jagdish Prasad Sharma Vs The Civil Judge (JD) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0091
High Courts04 Aug 2011Allowed
Laxmi Narayan Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 144 : (2012) 1 RCR(Criminal) 206 : (2012) 1 RCR(Criminal) 206 : (2011) 4 RLW 3595
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Aug 2011
Ramavtar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0073
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Aug 2011Dismissed
Assistant Commercial Tax Officer Vs Umesh Pal and Another
Rajasthan High Court · (2013) 57 VST 299
Rajasthan Sales Tax Act, 1994 — Section 78(10)
High Courts04 Aug 2011Dismissed
Mandir Shri Sitaram Ji Maharaj Vs Jagdeesh and Others
Rajasthan High Court · (2011) 08 RAJ CK 0062
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts04 Aug 2011Allowed
Ram Kumar and Others Vs Revad Ram
Rajasthan High Court · (2011) 08 RAJ CK 0061
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts04 Aug 2011Dismissed
Gurudayal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 459
Constitution of India, 1950 — Article 226, 32
High Courts04 Aug 2011Allowed
Ajit Singh @ Jeet Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 473
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 313, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Aug 2011Dismissed
Savitri Devi Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts03 Aug 2011Dismissed
Kalliram Vs The Additional District Judge and Others
Rajasthan High Court · (2011) 08 RAJ CK 0124
Evidence Act, 1872 — Section 63, 65
High Courts03 Aug 2011Allowed
Rameshwar Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 131
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 239, 258, 309Penal Code, 1860 (IPC) — Section 120B, 302, 408, 467, 468
High Courts03 Aug 2011Dismissed
State of Rajasthan and Others Vs Bajrang Singh
Rajasthan High Court · (2011) 08 RAJ CK 0095
Constitution of India, 1950 — Article 14
High Courts03 Aug 2011Dismissed
Priya Verma (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1484
Constitution of India, 1950 — Article 51A(j)Contract Act, 1872 — Section 23, 73, 74
High Courts03 Aug 2011Dismissed
Azad Body Builders Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0075
Central Excises and Salt Act, 1944 — Section 11A(1), 11AB, 35, 35(F)Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2011Dismissed
Udami Ram Vs Geeta and Others
Rajasthan High Court · (2012) 1 CivCC 119 : (2012) 1 Crimes 97 : (2012) 1 RCR(Criminal) 779 : (2011) 4 RLW 2994
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts03 Aug 2011Allowed
Aad Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 527
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 239, 258, 309Penal Code, 1860 (IPC) — Section 120B, 302, 408, 467, 468
High Courts03 Aug 2011Dismissed
Nagar Palika Vs Naman Advertising and Another
Rajasthan High Court · (2011) 08 RAJ CK 0022
Constitution of India, 1950 — Article 227
High Courts03 Aug 2011
Mahavir Prasad Vs Civil Judge and Others
Rajasthan High Court · (2011) 08 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10