High Courts05 Sept 2011Allowed
Shiv Charan Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0042
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 18 of 67
High Courts05 Sept 2011
Ali Hasan Khan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0036
High Courts05 Sept 2011
Hardeep Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 646
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 216, 319, 386, 389Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts05 Sept 2011
Girdhari Lal Vs Smt. Anita @ Kamli and Another
Rajasthan High Court · (2011) 09 RAJ CK 0019
Hindu Marriage Act, 1955 — Section 13, 21B, 21B(2)
High Courts02 Sept 2011
Mahaveer Prasad and Others Vs Smt. Kishni Devi and Others
Rajasthan High Court · (2012) 1 RLW 609
Rajasthan Tenancy Act, 1955 — Section 109, 115, 183, 207, 207(2)
High Courts02 Sept 2011
Nirmal Kumar Jain and Others Vs R.S.R.T.C. and Others
Rajasthan High Court · (2012) 3 RLW 2212
Road Transport Corporations Act, 1950 — Section 10, 19, 45
High Courts02 Sept 2011
Sandeep Pareek and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0077
High Courts02 Sept 2011
Choudhary Govindram and Sons Vs Assistant Commercial Taxes Officer, Flying Squad 1, Jodhpur
Rajasthan High Court · (2012) 51 VST 59
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts02 Sept 2011
Kamla Kuswan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0069
High Courts02 Sept 2011Dismissed
Mohammad Mustaque Vs The Controller of Examination Jai Narayan Vyas University and Another
Rajasthan High Court · (2011) 09 RAJ CK 0063
High Courts02 Sept 2011Dismissed
Rajendra Kumar Sharma Vs Radheyshyam and Another
Rajasthan High Court · (2011) 09 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 21, 9
High Courts02 Sept 2011
Babliram Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0058
High Courts02 Sept 2011
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0056
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 11, 9
High Courts02 Sept 2011
Krishna Meghwal and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0043
High Courts02 Sept 2011Dismissed
Rameshwar Prasad Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2011) 09 RAJ CK 0027
Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 6, 9
High Courts02 Sept 2011
Prem Kumari and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0020
High Courts02 Sept 2011
C.T.O., Special Circle Vs Jagdish Patel
Rajasthan High Court · (2012) 1 RLW 469
Constitution of India, 1950 — Article 141
High Courts01 Sept 2011
Lokesh Kumar Singh Vs Rent Tribunal and Others
Rajasthan High Court · (2011) 09 RAJ CK 0096
Constitution of India, 1950 — Article 226(3)
High Courts01 Sept 2011Dismissed
Yashwant Goyal and Another Vs Jagdish Prasad Garg and Another
Rajasthan High Court · (2011) 09 RAJ CK 0092
Constitution of India, 1950 — Article 226(3), 227Rajasthan Rent Control Act, 2001 — Section 9
High Courts01 Sept 2011Allowed
Paras Jain Vs Pramod Sharma and Others
Rajasthan High Court · (2011) 09 RAJ CK 0085