High Courts20 Sept 2011Dismissed
Commissioner of Income Tax-I Vs Kansara Modler Ltd.
Rajasthan High Court · (2012) 206 TAXMAN 91
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 15 of 67
High Courts20 Sept 2011Allowed
S.K. Acharya and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1948
High Courts20 Sept 2011Allowed
Kalu Lal Vs Birdilal Godhar and Others
Rajasthan High Court · (2012) 2 TAC 308
Motor Vehicles Act, 1988 — Section 173
High Courts19 Sept 2011
Rajasthan Technical University Vs Income Tax Officer
Rajasthan High Court · (2012) 208 TAXMAN 119
Income Tax Act, 1961 — Section 10(23C), 10(23C)(iiiab), 143(3), 147
High Courts19 Sept 2011Allowed
United India Insurance Company Ltd. Vs Smt. Leelawati and Others
Rajasthan High Court · (2012) 3 TAC 625
High Courts19 Sept 2011Dismissed
Ghanshyam Vs Workmen's Compensation Commissioner Jaipur City
Rajasthan High Court · (2013) ACJ 1644 : (2012) 133 FLR 521 : (2012) 2 TAC 890
Workmens Compensation Act, 1923 — Section 30, 30(1), 4A
High Courts16 Sept 2011Dismissed
Suresh Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 649 : (2012) 3 RLW 2355
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376, 376(1)
High Courts15 Sept 2011Allowed
Paras Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2247
High Courts15 Sept 2011Allowed
Smt. Anita Gupta and Another Vs Gopal Gyandev and Another
Rajasthan High Court · (2012) 2 TAC 438
High Courts15 Sept 2011Allowed
Sushil Kumar Vs Minto Kumari
Rajasthan High Court · AIR 2012 Raj 1
Hindu Marriage Act, 1955 — Section 12, 12(1)
High Courts15 Sept 2011Allowed
Aruna Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RCR(Criminal) 808
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Sept 2011Allowed
Life Insurance Corporation and Another Vs Murlidhar Gupta and Another
Rajasthan High Court · (2013) 1 CDR 165
High Courts15 Sept 2011Dismissed
University of Rajasthan and Another Vs Prem Lata Agarwal
Rajasthan High Court · (2012) 3 RLW 1987
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 3(3)
High Courts15 Sept 2011Dismissed
Phulwant (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 252
High Courts15 Sept 2011Allowed
Gramin Bank Pensioners Samiti and Another Vs Union of India
Rajasthan High Court · (2012) 1 RLW 837
Constitution of India, 1950 — Article 32
High Courts14 Sept 2011Dismissed
Ajeet Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1364
Limitation Act, 1963 — Section 5Rajasthan Forest Act, 1953 — Section 26A, 29, 29(1), 29(3), 29(4)
High Courts14 Sept 2011
Pikki and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 986
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Evidence Act, 1872 — Section 134, 27
High Courts14 Sept 2011Dismissed
Sohan Lal Vs Parsa and Others
Rajasthan High Court · (2012) 1 RLW 933
Contempt of Courts Act, 1971 — Section 10
High Courts14 Sept 2011Dismissed
Suresh Chand Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 858 : (2012) 3 RLW 2594
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts13 Sept 2011Allowed
Ashok Kumar Vyas Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 09 RAJ CK 0099