High Courts26 Sept 1957Dismissed
Raghuvar Dayal Vs Hargovind and Another
Rajasthan High Court · AIR 1958 Raj 287 : (1958) RLW 361
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments, 1957
120 judgments · page 3 of 6
High Courts25 Sept 1957
The State Vs Ram Prasad
Rajasthan High Court · AIR 1958 Raj 184 : (1958) CriLJ 971 : (1958) RLW 378
Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 1, 526
High Courts20 Sept 1957Dismissed
State Vs Rehman
Rajasthan High Court · AIR 1958 Raj 296 : (1958) CriLJ 1350 : (1958) RLW 214
Central Excises and Salt Act, 1944 — Section 18Criminal Procedure Code, 1898 (CrPC) — Section 165Penal Code, 1860 (IPC) — Section 353
High Courts20 Sept 1957
Panna Vs The Board of Revenue for Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 74 : (1958) RLW 404
Civil Procedure Code, 1908 (CPC) — Section 11Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7
High Courts19 Sept 1957
State of Rajasthan Vs Pannalal and Others
Rajasthan High Court · AIR 1958 Raj 59 : (1958) CriLJ 226 : (1957) RLW 633
General Clauses Act, 1897 — Section 24Mines Act, 1952 — Section 88Part B States (Laws) Act, 1951 — Section 6
High Courts19 Sept 1957
Jaikishan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 56 : (1957) RLW 636
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 11Constitution of India, 1950 — Article 226Marwar Patta Act, 1921 — Section 14, 34
High Courts18 Sept 1957
Birad Dan Vs The State
Rajasthan High Court · AIR 1958 Raj 167 : (1958) CriLJ 965 : (1958) RLW 349
Criminal Procedure Code, 1898 (CrPC) — Section 439, 561A, 87, 87(3)
High Courts16 Sept 1957Allowed
Maharaja Shri Umaid Mills Ltd., Pali (Marwar) Vs The Textile Labour Union (Red Flag), Pali and Others
Rajasthan High Court · AIR 1958 Raj 34 : (1960) 2 LLJ 364 : (1958) RLW 399
Industrial Disputes Act, 1947 — Section 19(2), 19(6)
High Courts12 Sept 1957Dismissed
Dalelsingh Vs Tehsildar of Chhoti Sadri and Others
Rajasthan High Court · AIR 1958 Raj 81 : (1958) RLW 224
Rajasthan Panchayat Act, 1953 — Section 14, 15, 17, 17(2), 17(3)Rajasthan Panchayat Rules, 1954 — Rule 12, 18
High Courts11 Sept 1957Dismissed
Narsingh Dass Vs Mool Raj and Others
Rajasthan High Court · AIR 1958 Raj 133 : (1958) RLW 295
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts11 Sept 1957
Khemchand Tejwani Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 242
Constitution of India, 1950 — Article 14, 226, 310, 311
High Courts09 Sept 1957Allowed
Sanwal Ram Vs Appellate Tribunal of State Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1958 Raj 51 : (1958) RLW 194
Motor Vehicles Act, 1939 — Section 64
High Courts06 Sept 1957
(Sindhi) Nathuram Atmaram Vs State and Another
Rajasthan High Court · AIR 1958 Raj 89 : (1958) CriLJ 567 : (1958) RLW 245
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 4(1)
High Courts06 Sept 1957
Samdukhan Vs Madanlal and Others
Rajasthan High Court · AIR 1958 Raj 62 : (1957) RLW 464
Rajasthan Civil Courts (Amendment) Act, 1956 — Section 21Rajasthan Civil Courts (Amendment) Ordinance, 1957 — Section 21ARajasthan Civil Courts Ordinance, 1950 — Section 21
High Courts06 Sept 1957Dismissed
The State Vs Adra and Others
Rajasthan High Court · AIR 1958 Raj 52 : (1958) CriLJ 222 : (1958) RLW 24
Penal Code, 1860 (IPC) — Section 300, 441, 97
High Courts04 Sept 1957Dismissed
G.K. Tandon Vs Chief Commissioner, State of Ajmer
Rajasthan High Court · AIR 1958 Raj 245 : (1957) RLW 645
Constitution of India, 1950 — Article 311
High Courts30 Aug 1957
Hukam Chand and Others Vs Laxmi Narain and Others
Rajasthan High Court · AIR 1958 Raj 247 : (1957) RLW 608
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts27 Aug 1957
Govind Singh Vs Deoraj
Rajasthan High Court · AIR 1958 Raj 128
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4
High Courts27 Aug 1957
Bhopalsingh Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 41 : (1958) RLW 495
Constitution of India, 1950 — Article 14Rajasthan Panchayat Act, 1953 — Section 4, 5Rajasthan Panchayat Election Rules, 1954 — Rule 21
High Courts20 Aug 1957Allowed
Prabhu Dayal Vs Milap Chand
Rajasthan High Court · AIR 1959 Raj 12 : (1959) CriLJ 82 : (1957) RLW 639
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19, 21, 504Rajasthan Panchayat Act, 1953 — Section 19(3), 28, 38, 79