High Courts22 Mar 1957Partly Allowed
Mt. Vidyawati and Another Vs Lokumal and Another
Rajasthan High Court · AIR 1957 Raj 305 : (1957) RLW 404
Constitution of India, 1950 — Article 300
COURT ARCHIVE
Rajasthan High Court judgments, 1957
120 judgments · page 6 of 6
High Courts21 Mar 1957Dismissed
Shantilal Vs State and Another
Rajasthan High Court · AIR 1958 Raj 7 : (1957) RLW 394
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts21 Mar 1957Allowed
State of Rajasthan Vs Bhanwarlal and Another
Rajasthan High Court · AIR 1957 Raj 296 : (1957) CriLJ 994 : (1957) RLW 525
Bikaner Municipal Act, 1923 — Section 13Criminal Procedure Code, 1898 (CrPC) — Section 242, 342, 537Rajasthan Town Municipalities Act, 1951 — Section 101, 102, 108(1), 108(6)
High Courts20 Mar 1957Allowed
Tejumal Vs State
Rajasthan High Court · AIR 1958 Raj 240 : (1958) CriLJ 1241
Criminal Procedure Code, 1898 (CrPC) — Section 195, 236Evidence Act, 1872 — Section 18Penal Code, 1860 (IPC) — Section 193
High Courts19 Mar 1957Allowed
Rijhumal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 17 : (1957) RLW 370
Constitution of India, 1950 — Article 226Rajasthan Public Demands Recovery Act, 1952 — Section 20, 3, 4, 4(2), 6
High Courts19 Mar 1957Dismissed
Milakhraj Vs Jagdish Chandra and Others
Rajasthan High Court · AIR 1957 Raj 293 : (1957) RLW 609
Constitution of India, 1950 — Article 13, 20, 226Rajasthan Municipal Boards Validating Act, 1956 — Section 1, 2Rajasthan Town Municipal Election Rules, 1951 — Rule 14
High Courts18 Mar 1957Allowed
Rao Sangramsingh and Another Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1957 Raj 310 : (1957) RLW 391
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 20
High Courts13 Mar 1957
Harnand and Others Vs State
Rajasthan High Court · AIR 1958 Raj 305 : (1958) CriLJ 1428
Criminal Procedure Code, 1898 (CrPC) — Section 133, 37, 39
High Courts13 Mar 1957
Ram Charan Vs Residents of Shahabad Ward Baran and Another
Rajasthan High Court · AIR 1958 Raj 248 : (1958) CriLJ 1243 : (1957) RLW 423
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 139, 192
High Courts11 Mar 1957
BANSILAL Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1958) 33 ITR 176
Income Tax Act, 1961 — Section 66(2)
High Courts07 Mar 1957
The State Vs Birda and Another
Rajasthan High Court · AIR 1957 Raj 318 : (1957) CriLJ 1184
Criminal Procedure Code, 1898 (CrPC) — Section 207A(4), 207A(6), 207A(7)
High Courts28 Feb 1957Dismissed
Ranulal Vs Daudas and Others
Rajasthan High Court · AIR 1957 Raj 241 : (1957) RLW 190
Civil Procedure Code, 1908 (CPC) — Section 15, 150, 16, 20Rajasthan Civil Courts Ordinance, 1950 — Section 27(1), 7
High Courts22 Feb 1957Dismissed
Dhula Vs The State
Rajasthan High Court · AIR 1957 Raj 141 : (1957) CriLJ 545
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 533Evidence Act, 1872 — Section 29
High Courts15 Feb 1957Dismissed
Jhumarlal Vs The State
Rajasthan High Court · AIR 1957 Raj 185
Criminal Procedure Code, 1898 (CrPC) — Section 162, 162(1), 172, 173Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 182
High Courts12 Feb 1957Allowed
Bahadur Singh Vs Rajpramukh of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 372
Alwar State Jagir Rules, 1939 — Rule 29, 4, 5Constitution of India, 1950 — Article 226Rajasthan Administration Ordinance, 1949 — Section 3
High Courts04 Feb 1957Dismissed
Ramanand Vs Union of India (UOI)
Rajasthan High Court · AIR 1958 Raj 23
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Feb 1957Dismissed
Surendra Kumar Jain and Others Vs Central Board of Secondary Education, Ajmer and Others
Rajasthan High Court · AIR 1957 Raj 206 : (1957) RLW 420
Constitution of India, 1950 — Article 12, 13, 14
High Courts29 Jan 1957Dismissed
Gani Vs Dhapuri and Others
Rajasthan High Court · AIR 1957 Raj 246 : (1957) RLW 279
Workmens Compensation Act, 1923 — Section 30(1), 4, 6, 7, 8(1)
High Courts18 Jan 1957Dismissed
Motilal Gori Lal Vs Ram Pal Jagannath and Another
Rajasthan High Court · AIR 1957 Raj 248 : (1957) RLW 380
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts04 Jan 1957Dismissed
G.K. Tandon Vs Judicial Commissioner State of Ajmer
Rajasthan High Court · AIR 1957 Raj 230 : (1957) RLW 382
Constitution of India, 1950 — Article 226, 311Fundamental Rules — Rule 12A, 15