High Courts17 May 1957Dismissed
Chandkanwar and Others Vs Rambhajan and Another
Rajasthan High Court · AIR 1957 Raj 329 : (1957) RLW 376
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments, 1957
120 judgments · page 5 of 6
High Courts10 May 1957
Jagannath Vs Kundan Mal and Others
Rajasthan High Court · AIR 1958 Raj 144 : (1958) RLW 177
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts10 May 1957Allowed
Custodian Evacuee Property Rajasthan Vs Dr. Mohd. Saeed
Rajasthan High Court · AIR 1958 Raj 93 : (1957) RLW 513
Administration of Evacuee Property (Central) Rules, 1950 — Rule 18Administration of Evacuee Property Act, 1950 — Section 22
High Courts09 May 1957Allowed
Mangilal Vs Sitaram
Rajasthan High Court · AIR 1957 Raj 339 : (1957) CriLJ 1314 : (1957) RLW 368
General (Civil) Rules, 1957 — Rule 234Limitation Act, 1908 — Section 12Rajasthan (Criminal) General Rules, 1952 — Rule 144, 144(3)
High Courts09 May 1957Allowed
Birdichand and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1958 Raj 26 : (1957) RLW 578
Constitution of India, 1950 — Article 13, 14Marwar Relief of Indebtedness Act, 1941 — Section 13(2), 14(1), 20, 8(1)
High Courts06 May 1957Dismissed
Smt. Jora Vs Prabhu Narain
Rajasthan High Court · AIR 1958 Raj 310
Evidence Act, 1872 — Section 68Limitation Act, 1908 — Article 66
High Courts30 Apr 1957
Madanlal and Others Vs Durgadutt and Others
Rajasthan High Court · AIR 1958 Raj 206 : (1957) RLW 441
Evidence Act, 1872 — Section 101, 104, 13Limitation Act, 1908 — Article 142, 144
High Courts30 Apr 1957Allowed
Rawat and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 343 : (1957) RLW 560
Constitution of India, 1950 — Article 14, 226Rajasthan Produce Rents Regulating (Second Amendment) Act, 1953 — Section 4A, 4A(1), 4B, 4B(3), 4B(4)
High Courts30 Apr 1957
Doongarmal and Another Vs Roopsingh and Others
Rajasthan High Court · AIR 1957 Raj 336 : (1957) RLW 468
Civil Procedure Code, 1908 (CPC) — Section 96Rajasthan Civil Courts Ordinance, 1950 — Section 21, 21(5)
High Courts30 Apr 1957Dismissed
Jairamdas Vs Regional Transport and Others
Rajasthan High Court · AIR 1957 Raj 312 : (1957) RLW 477
Motor Vehicles Act, 1939 — Section 48, 59, 64
High Courts24 Apr 1957Allowed
Mrs. K.K. Wadhwani Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 138 : (1957) RLW 541
Constitution of India, 1950 — Article 265, 366, 366(28)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 20, 21
High Courts23 Apr 1957Allowed
Maluram Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 340 : (1957) RLW 384
Rajasthan Panchayat Act, 1953 — Section 19(1), 19(2), 2(3), 21(4), 4
High Courts22 Apr 1957Dismissed
Mt. Nanchi Vs Daulat Ram
Rajasthan High Court · AIR 1958 Raj 265
Evidence Act, 1872 — Section 101, 102, 103, 104Limitation Act, 1908 — Article 142, 144
High Courts19 Apr 1957
Automobile Transport (Raj) Ltd. and Others Vs State of Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1958 Raj 114 : (1957) RLW 456
Constitution of India, 1950 — Article 19(1), 19(5), 19(6), 245, 246Rajasthan Motor Vehicles Taxation Act, 1951 — Section 11, 4
High Courts19 Apr 1957Allowed
The Union of India (UOI) and Others Vs Askaran
Rajasthan High Court · AIR 1958 Raj 250 : (1957) RLW 567
Constitution of India, 1950 — Article 309, 310, 311
High Courts16 Apr 1957
Kanhaiyalal Vs The State of Rajasthan
Rajasthan High Court · AIR 1958 Raj 1 : (1958) RLW 1
Constitution of India, 1950 — Article 226, 309, 311, 311(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts15 Apr 1957
Surajmal and Others Vs Hiralal and Others
Rajasthan High Court · AIR 1958 Raj 60 : (1957) RLW 512
Civil Procedure Code, 1908 (CPC) — Section 20States Reorganisation Act, 1956 — Section 125
High Courts05 Apr 1957
Pukhraj Vs Mohammed Ali
Rajasthan High Court · AIR 1957 Raj 279 : (1957) RLW 411
Provincial Small Cause Courts Act, 1887 — Article 8, 25Rajasthan Small Cause Courts Ordinance, 1950 — Article 8
High Courts02 Apr 1957
Mool Chand Vs The State
Rajasthan High Court · AIR 1959 Raj 33 : (1959) CriLJ 233 : (1957) RLW 399
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts22 Mar 1957Dismissed
Mahabir Prasad Vs Sawai Chand and Others
Rajasthan High Court · AIR 1958 Raj 107 : (1957) RLW 415
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3