High Courts13 Aug 1957Dismissed
Shankerlal and Others Vs Chaturbhuj
Rajasthan High Court · AIR 1958 Raj 351 : (1958) CriLJ 1548 : (1957) RLW 509
Criminal Procedure Code, 1898 (CrPC) — Section 145, 403
COURT ARCHIVE
Rajasthan High Court judgments, 1957
120 judgments · page 4 of 6
High Courts09 Aug 1957Dismissed
Bhairondan Tolaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1957) RLW 518 : (1957) 8 STC 798
Constitution of India, 1950 — Article 199, 207, 226, 255
High Courts09 Aug 1957Partly Allowed
Ladhuram and Others Vs Suraj Bux and Others
Rajasthan High Court · AIR 1958 Raj 294 : (1957) RLW 647
Evidence Act, 1872 — Section 110
High Courts05 Aug 1957Partly Allowed
Chimanlal Vs The State
Rajasthan High Court · AIR 1958 Raj 335 : (1957) RLW 544
Criminal Procedure Code, 1898 (CrPC) — Section 342, 439Rajasthan Public Gambling Ordinance, 1949 — Section 3, 4
High Courts02 Aug 1957Allowed
Dwarkachand Vs State of Rajasthan
Rajasthan High Court · AIR 1958 Raj 38 : (1957) RLW 587
Constitution of India, 1950 — Article 226, 309, 310, 311Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts01 Aug 1957Dismissed
Vijay Transport Co. and Others Vs Appellate Tribunal of State Transport Authority, Jaipur and Others
Rajasthan High Court · AIR 1958 Raj 165 : (1957) RLW 488
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 35
High Courts31 Jul 1957Dismissed
Ghansa Singh and Others Vs State
Rajasthan High Court · AIR 1958 Raj 226 : (1958) CriLJ 1231
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 40
High Courts30 Jul 1957
Raghunath Rai Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 91 : (1957) RLW 500
Constitution of India, 1950 — Article 226, 32Rajasthan Town Municipalities Act, 1951 — Section 12(5), 164(1), 207, 210
High Courts29 Jul 1957Partly Allowed
Duduwala and Co. and Others Vs Industrial Tribunal and Another
Rajasthan High Court · AIR 1958 Raj 20 : (1959) 1 LLJ 75 : (1957) RLW 494
Industrial Disputes Act, 1947 — Section 36, 36(1), 36(2), 36(4)
High Courts24 Jul 1957Dismissed
Pratinga Vs The State
Rajasthan High Court · AIR 1958 Raj 282 : (1958) CriLJ 1349 : (1957) RLW 557
Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(1A), 528, 528(1C)
High Courts23 Jul 1957
Prahlad Vs Secretary Municipal Board, Jodhpur
Rajasthan High Court · AIR 1958 Raj 32 : (1957) RLW 503
Constitution of India, 1950 — Article 13, 14Jodhpur Municipal Act, 1943 — Section 220
High Courts17 Jul 1957Allowed
State of Rajasthan Vs Tarachand
Rajasthan High Court · AIR 1958 Raj 108 : (1958) CriLJ 692 : (1958) RLW 390
Criminal Procedure Code, 1898 (CrPC) — Section 173Rajasthan Gambling Ordinance, 1949 — Section 3, 4
High Courts12 Jul 1957Dismissed
Ambalal Jasraj Vs Ambalal Badarmal and Others
Rajasthan High Court · AIR 1957 Raj 321 : (1958) RLW 30
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60
High Courts11 Jul 1957Dismissed
Bansilal on behalf of Shri Ekling Cotton Ginning and Pressing Factory Vs Commissioner of Income Tax
Rajasthan High Court · AIR 1957 Raj 326 : (1957) RLW 594
Income Tax Act, 1922 — Section 2(6B), 26A, 33, 35, 66(1)
High Courts03 Jul 1957Dismissed
Mohanlal Vs Mst. Mohan Bai
Rajasthan High Court · AIR 1958 Raj 71 : (1957) RLW 476
Hindu Marriage Act, 1955 — Section 23
High Courts07 Jun 1957
Smt. Basanti Bai Vs Mohanlal
Rajasthan High Court · AIR 1958 Raj 267 : (1958) CriLJ 1245
Criminal Procedure Code, 1898 (CrPC) — Section 100, 552Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts30 May 1957Allowed
Dariya Vs Suba and Another
Rajasthan High Court · AIR 1959 Raj 50 : (1959) CriLJ 236
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 May 1957Dismissed
Panchoo Singh Vs Bala Sahai
Rajasthan High Court · AIR 1958 Raj 306 : (1957) RLW 491
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 115Transfer of Property Act, 1882 — Section 106
High Courts24 May 1957
Jethmal Vs Heeralal
Rajasthan High Court · AIR 1958 Raj 48 : (1958) CriLJ 219 : (1957) RLW 522
Criminal Procedure Code, 1898 (CrPC) — Section 432Rajasthan Motor Vehicles Taxation Act, 1951 — Section 2, 21Rajasthan Town Municipalities Act, 1951 — Section 59, 81
High Courts23 May 1957
Thakur Jaikrit Singh and Others Vs Sohan Raj
Rajasthan High Court · AIR 1959 Raj 63 : (1959) CriLJ 379
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435, 435(1)