High Courts13 Nov 1957Allowed
Chhagan Raj and Others Vs Sugan Mal and Another
Rajasthan High Court · AIR 1958 Raj 237 : (1957) RLW 631
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115
COURT ARCHIVE
Rajasthan High Court judgments, 1957
120 judgments · page 2 of 6
High Courts13 Nov 1957
Keshawanand Gupta Vs Afroza Begum and Another
Rajasthan High Court · AIR 1958 Raj 221 : (1958) RLW 228
Guardians and Wards Act, 1890 — Section 25, 4(5), 9Rajasthan High Court Ordinance, 1949 — Section 30
High Courts12 Nov 1957
Hanuman Dutt Vs Hazarimal
Rajasthan High Court · AIR 1958 Raj 235 : (1957) RLW 604
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts08 Nov 1957Dismissed
Mst. Chandanbai Vs Jagjiwanlal
Rajasthan High Court · AIR 1958 Raj 110 : (1958) RLW 275
Evidence Act, 1872 — Section 101, 102, 103, 104, 124Limitation Act, 1908 — Section 19Mewar Limitation Act, 1988 — Section 14, 22
High Courts05 Nov 1957Allowed
Jaswantsingh Vs Assistant Judge, Mahsana and Others
Rajasthan High Court · AIR 1958 Raj 124 : (1958) RLW 199
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 17States Reorganisation Act, 1956 — Section 64(2)
High Courts04 Nov 1957
Mahaveerchand and Another Vs Shri Bhanwarlal
Rajasthan High Court · AIR 1958 Raj 77 : (1958) RLW 56
Bar Councils Act, 1926 — Section 10Legal Practitioners Act, 1879 — Section 13
High Courts31 Oct 1957Dismissed
Noor Mohammad Vs Piru Bhai and Another
Rajasthan High Court · AIR 1958 Raj 280 : (1958) RLW 231
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92
High Courts31 Oct 1957
The Punjab National Bank Ltd. and Others Vs Jethmal Danmal and Others
Rajasthan High Court · AIR 1958 Raj 223 : (1957) RLW 654
General (Civil) Rules, 1952 — Rule 423Provincial Insolvency Act, 1920 — Section 19(2), 53, 54, 75, 9
High Courts29 Oct 1957
Gopal Vs State
Rajasthan High Court · AIR 1958 Raj 152 : (1958) RLW 218
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 208Penal Code, 1860 (IPC) — Section 307
High Courts29 Oct 1957
Man Kanwar Vs Salehraj and Others
Rajasthan High Court · AIR 1958 Raj 137 : (1958) CriLJ 801 : (1957) RLW 617
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts17 Oct 1957
Shaitana Vs The Rajasthan Board of Revenue and Others
Rajasthan High Court · AIR 1958 Raj 164 : (1958) RLW 152
Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7
High Courts15 Oct 1957Allowed
Chandanmal and Another Vs Saleraj and Others
Rajasthan High Court · AIR 1958 Raj 298 : (1958) RLW 9
Transfer of Property Act, 1882 — Section 60
High Courts15 Oct 1957
Sheokaran Vs Dulla and Others
Rajasthan High Court · AIR 1958 Raj 180 : (1958) CriLJ 970 : (1958) RLW 196
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117
High Courts14 Oct 1957Allowed
Banshilal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1958 Raj 119
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 73(1), 77
High Courts14 Oct 1957Allowed
Jeo Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1959 Raj 73 : (1958) RLW 15
Constitution of India, 1950 — Article 265Rajasthan Panchayat (General) Rules, 1954 — Rule 24Rajasthan Panchayat Act, 1953 — Section 64(1)
High Courts11 Oct 1957Allowed
Mangilal and Others Vs Collector of Bhilwara and Others
Rajasthan High Court · AIR 1958 Raj 84 : (1958) RLW 96
Constitution of India, 1950 — Article 226Rajasthan Panchayat Act, 1953 — Section 14, 17, 89, 89(1)Rajasthan Panchayat Election Rules, 1954 — Rule 18, 19, 20
High Courts10 Oct 1957
Tejsingh and Others Vs The State
Rajasthan High Court · AIR 1958 Raj 169 : (1958) CriLJ 967
Penal Code, 1860 (IPC) — Section 107, 306
High Courts09 Oct 1957Dismissed
Badri Pratap Gupta Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1958 Raj 239 : (1958) RLW 235
Constitution of India, 1950 — Article 311, 311(2)
High Courts08 Oct 1957Allowed
Hansia and Another Vs Bakhtawarmal and Others
Rajasthan High Court · AIR 1958 Raj 102 : (1958) RLW 443
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Article 142, 144Registration Act, 1908 — Section 49
High Courts08 Oct 1957Allowed
Rameshwar Vs Tarasingh and Others
Rajasthan High Court · AIR 1958 Raj 269 : (1958) RLW 381
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 20 Rule 6, Order 41 Rule 25, 100, 101Sales of Goods Act, 1930 — Section 22, 27