High Courts01 Dec 1981

Dinesh Khare Vs Industrial Tribunal and Others

Rajasthan High Court · (1982) 2 LLJ 17 : (1982) RLW 145 : (1981) WLN 678

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 31, 33, 33APROVIDENT FUNDS ACT, 1925 — Section 2, 6
High Courts13 Nov 1981Allowed

Mool Kanwar Vs Jeewalal and Another

Rajasthan High Court · AIR 1982 Raj 267 : (1982) RLW 301

Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 14(1)
High Courts12 Nov 1981Dismissed

State of Rajasthan Vs Sube Singh

Rajasthan High Court · AIR 1982 Raj 115 : (1981) WLN 583

Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1963 — Section 15, 4Rajasthan Tenancy Act, 1955 — Section 86