COURT ARCHIVE

Rajasthan High Court judgments, 1981

259 judgments · page 4 of 13

High Courts21 Sept 1981Dismissed

Khetsidas and Others Vs Mst. Kanchan Bai and Others

Rajasthan High Court · (1981) WLN 294

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 43Transfer of Property Act, 1882 — Section 54, 60, 9

High Courts15 Sept 1981Allowed

Ashok Kumar Vs The State of Rajasthan

Rajasthan High Court · (1981) WLN 243

Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 346, 363, 366, 392

High Courts11 Sept 1981Dismissed

Atmadeo Vs The Union of India and Others

Rajasthan High Court · (1981) RLW 618 : (1981) WLN 584

Constitution of India, 1950 — Article 14, 16

High Courts10 Sept 1981

Manoharlal Vs State

Rajasthan High Court · (1982) CriLJ 1411 : (1982) RLW 86

Essential Commodities Act, 1955 — Section 3, 7

High Courts10 Sept 1981

Kailash Chandra Jain and Others Vs S.M. Poddar and Others

Rajasthan High Court · (1982) CriLJ 2322 : (1982) RLW 538

Criminal Procedure Code, 1973 (CrPC) — Section 133, 135, 136, 138, 139

High Courts10 Sept 1981Allowed

Kishan Kant Vs Rama Shankar and Another

Rajasthan High Court · (1981) WLN 282

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 497

High Courts09 Sept 1981

Abdul Jabbar Khan and Others Vs Kailash Chandra and Another

Rajasthan High Court · (1982) CriLJ 128 : (1981) RLW 549 : (1981) WLN 374

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 401Penal Code, 1860 (IPC) — Section 380, 448, 480

High Courts09 Sept 1981Dismissed

Sumrathya Vs The State of Rajasthan

Rajasthan High Court · (1981) WLN 248

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 323, 423, 436, 504

High Courts07 Sept 1981Dismissed

Balvir Kumar Arya Vs Rajasthan State Road Transport Corporation Jaipur and Another

Rajasthan High Court · (1981) RLW 505 : (1981) WLN 413

Rajasthan State Road Transport Workers and Workshop Employees Standing Orders, 1965 — Standing Order 34

High Courts07 Sept 1981

Rameshwar Dayal and Others Vs The State of Rajasthan

Rajasthan High Court · (1981) RLW 524 : (1981) WLN 389

High Courts04 Sept 1981

Smt. Pushpa Devi Vs Kishanlal

Rajasthan High Court · (1981) WLN 304

Guardians and Wards Act, 1890 — Section 19, 25, 47Hindu Marriage Act, 1955 — Section 13, 25Hindu Minority and Guardianship Act, 1956 — Section 13, 6

High Courts04 Sept 1981Dismissed

Arun Kumar Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1982 Raj 67 : (1981) RLW 540 : (1981) WLN 290

Constitution of India, 1950 — Article 124(4), 155, 158(2), 159, 160

High Courts04 Sept 1981

Jug Raj Verma Vs State of Rajasthan and Others

Rajasthan High Court · (1982) CriLJ 526

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 151Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149

High Courts04 Sept 1981Dismissed

Sardar Lal and Others Vs Umrao Lal Gupta

Rajasthan High Court · AIR 1982 Raj 39 : (1981) RLW 530 : (1981) WLN 233

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan High Court Ordinance, 1949 — Section 18(1)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 22(2)

High Courts04 Sept 1981Allowed

Pokar Chand Jeevraj and Others Vs The State of Rajasthan and Others

Rajasthan High Court · (1981) WLN 561

Constitution of India, 1950 — Article 19, 301

High Courts03 Sept 1981Dismissed

Panchayat Samiti Vs Labour Court and Another

Rajasthan High Court · (1981) WLN 435

Industrial Disputes Act, 1947 — Section 2, 25F, 25FF, 25FFF

High Courts02 Sept 1981Dismissed

Bhupendrasingh Vs R.T.A. and Others

Rajasthan High Court · AIR 1982 Raj 97 : (1981) RLW 467

Motor Vehicles Act, 1939 — Section 50

High Courts02 Sept 1981Dismissed

Hanuman Vs Neni Bai and Others

Rajasthan High Court · (1981) WLN 317

Rajasthan Irrigation and Drainage Act, 1954 — Section 22, 30

High Courts01 Sept 1981Dismissed

The State of Rajasthan and Another Vs The Board of Revenue for Rajasthan and Another

Rajasthan High Court · (1982) 49 STC 364

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226

High Courts01 Sept 1981Dismissed

Suneeta Vs University of Jodhpur

Rajasthan High Court · (1981) WLN 275

Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 5