High Courts07 Aug 1981Dismissed
Jetharam Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 566
Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 240
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 6 of 13
High Courts06 Aug 1981Dismissed
Ramsharan Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 281
High Courts05 Aug 1981Dismissed
Sardar Iqbal Singh Vs Ram Nath Choudhary and Another
Rajasthan High Court · (1981) WLN 574
Arbitration Act, 1940 — Section 17
High Courts03 Aug 1981Dismissed
Sushri Sunita Vs University of Jodhpur and Others
Rajasthan High Court · (1981) WLN 182
Jai Narain Vyas University Jodhpur Act, 1962 — Section 4Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 5(2)
High Courts03 Aug 1981Allowed
Ramesh Patni Vs Smt. Hansa
Rajasthan High Court · (1981) WLN 264
Hindu Marriage Act, 1955 — Section 13, 24
High Courts03 Aug 1981Dismissed
Sardar Iqbal Singh Vs Ram Nath Chowdhary and Another
Rajasthan High Court · AIR 1982 Raj 116 : (1982) RLW 68
Civil Procedure Code, 1908 (CPC) — Section 115, 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)Registration Act, 1908 — Section 17
High Courts31 Jul 1981Allowed
Dr. (Mrs.) Rukmani Vaish and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 701
Constitution of India, 1950 — Article 136, 14, 15, 16, 19
High Courts31 Jul 1981
Mohan Prakash and Others Vs Gulab Chand and Others
Rajasthan High Court · AIR 1982 Raj 99 : (1981) RLW 523 : (1981) WLN 272
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts29 Jul 1981Dismissed
Praja Sahkari Udyog Bharatpur Ltd. Vs Joint Registrar, Co-operative Societies, Bharatpur and Others
Rajasthan High Court · AIR 1982 Raj 205 : (1981) WLN 650
Constitution of India, 1950 — Article 226Rajasthan Co-operative Societies Act, 1965 — Section 36
High Courts29 Jul 1981Dismissed
Mewar Bone Mills Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (1981) WLN 208
Constitution of India, 1950 — Article 226
High Courts27 Jul 1981Allowed
Sagar Mal Vs State of Rajasthan and Others
Rajasthan High Court · (1982) RLW 507 : (1984) 55 STC 132
Constitution of India, 1950 — Article 226
High Courts27 Jul 1981Dismissed
Ved Prakash Vs Rajasthan State Ware-housing Corporation and Others
Rajasthan High Court · (1981) WLN 227
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 25
High Courts27 Jul 1981Allowed
Bhanwarlal Vs Smt. Kamla Devi
Rajasthan High Court · (1981) RLW 464 : (1981) WLN 343
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 21, 24
High Courts27 Jul 1981
Kartar Singh and Another Vs Superintending Irrigation Officer, Superintending Engineer and Others
Rajasthan High Court · (1981) WLN 256
High Courts24 Jul 1981Dismissed
Gopal and Others Vs Hari Dutt Sharma
Rajasthan High Court · AIR 1982 Raj 21 : (1981) RLW 525 : (1981) WLN 660
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1963 — Article 97
High Courts24 Jul 1981
Badri Lal Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 223
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Jul 1981Dismissed
Ratan Rice Flour and Oil Mills Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 185
High Courts24 Jul 1981Dismissed
Kalicharan and Others Vs Principal Dhatri Kalpad Training Centre and Others
Rajasthan High Court · (1981) WLN 260
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts22 Jul 1981Allowed
Hindustan Sugar Mills Vs Director of Transport and Others
Rajasthan High Court · (1981) WLN 181
Motor Vehicles Act, 1988 — Section 2(18)
High Courts21 Jul 1981Dismissed
Batliboi and Co. Ltd. Vs Govind Narayan and Others
Rajasthan High Court · AIR 1982 Raj 14 : (1981) WLN 252
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1976 — Section 13ARajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 13(5), 13(6), 22