High Courts31 Aug 1981
Trlok Chand Vs The Excise and Prohibition Commissioner and Another
Rajasthan High Court · (1981) WLN 292
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 5 of 13
High Courts31 Aug 1981
Kistoor Mall and Another Vs C.P. Singh, Income Tax Officer and Others
Rajasthan High Court · (1983) 140 ITR 95
Income Tax Act, 1922 — Section 34, 5(5), 5(7A), 6(5), 64Income Tax Act, 1961 — Section 124, 124(1), 147, 148, 297(2)
High Courts28 Aug 1981Dismissed
Surya Narain Choudhary Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1982 Raj 1 : (1981) RLW 490 : (1981) WLN 198
Constitution of India, 1950 — Article 124(4), 155, 156, 156(1), 156(3)
High Courts27 Aug 1981Dismissed
Panchayat Samiti Vs Smt. Bhanwari Devi and Another
Rajasthan High Court · (1981) WLN 251
Rajasthan Panchayat Samitis and Zila Parishads Service Rules, 1959 — Rule 11, 29
High Courts26 Aug 1981Dismissed
Raghunandan Prasad Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (1981) WLN 254
High Courts26 Aug 1981Allowed
Ratan Lal and Jeth Mal Vs Ramlal
Rajasthan High Court · (1981) RLW 469 : (1981) WLN 442
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 111, 112
High Courts25 Aug 1981
Manaram Vs The State of Rajasthan
Rajasthan High Court · (1982) CriLJ 696 : (1981) RLW 583
Opium Act, 1878 — Section 3, 9
High Courts21 Aug 1981Dismissed
Hazi Ismail and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 25 : (1981) RLW 577 : (1981) WLN 406
Constitution of India, 1950 — Article 166, 226Motor Vehicles Act, 1939 — Section 63(3A), 68(3B), 68B, 68C(3), 68D(2)Rajasthan State Road Transport Services (Development) Rules, 1965 — Rule 3, 4, 7
High Courts20 Aug 1981Allowed
Baljeet Kaur and Others Vs Smt. Pal Kaur
Rajasthan High Court · (1981) WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 412
High Courts18 Aug 1981
Shri Rishikul Vidyapeeth and Shri Rishikul Brahmacharya Ashram Vs Union of India (UOI) and Others
Rajasthan High Court · (1981) 25 CTR 182 : (1982) 136 ITR 139
Income Tax Act, 1961 — Section 127
High Courts14 Aug 1981
Surendra Pratap Vs S.T.A.T. Mohd. Sharif Vs State
Rajasthan High Court · (1981) WLN 248
Motor Vehicles Act, 1988 — Section 47
High Courts14 Aug 1981Dismissed
United Pictures Vs State of Rajasthan and Another
Rajasthan High Court · (1981) RLW 652 : (1981) WLN 397
Constitution of India, 1950 — Article 226, 32Evidence Act, 1872 — Section 115Industrial Disputes Act, 1947 — Section 10, 17A
High Courts13 Aug 1981Allowed
Mithoolal Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 443
Constitution of India, 1950 — Article 226, 32
High Courts12 Aug 1981Allowed
Sua and Others Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 234
Criminal Procedure Code, 1973 (CrPC) — Section 167, 438, 46Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts12 Aug 1981Dismissed
Mst. Daljit Kaur Vs Balwant Singh
Rajasthan High Court · (1981) WLN 230
Hindu Marriage Act, 1955 — Section 13, 28, 9
High Courts12 Aug 1981Dismissed
Parmanand and Another Vs Ramswaroop and Others
Rajasthan High Court · (1981) WLN 258
High Courts11 Aug 1981Dismissed
Lucky Minmate Pvt. Ltd. Vs The State of Rajasthan
Rajasthan High Court · (1981) RLW 646 : (1981) WLN 316
Specific Relief Act, 1963 — Section 14, 16, 39
High Courts10 Aug 1981
Dayal Chand Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 1008 : (1981) RLW 559 : (1981) WLN 430
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 446Foreigners Act, 1946 — Section 14, 3Passports Act, 1967 — Section 3, 6
High Courts10 Aug 1981Allowed
Ashok Dave Vs The State of Rajasthan and The RPSC
Rajasthan High Court · (1981) RLW 545 : (1981) WLN 244
Rajasthan State and Subordinate Services (Combined Competitive Examination by Direct Recruitment) Rules, 1962 — Rule 15(3), 15(4)