High Courts03 Nov 1981Allowed
Pala Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 273
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 3 of 13
High Courts02 Nov 1981Dismissed
Gurtej Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 315
Rajasthan Irrigation and Drainage Act, 1954 — Section 4Rajasthan Land Development Corporation Act, 1975 — Section 2(j)
High Courts30 Oct 1981Dismissed
Bhagwan Sahai and Another Vs Satya Narain and Another Bhagwan Sahai and Another Vs Satya Narain and Another
Rajasthan High Court · (1982) RLW 250 : (1981) WLN 589
Rajasthan Pre-emption Act, 1966 — Section 11, 8, 9
High Courts30 Oct 1981Allowed
Motor Owners Insurance Co. Ltd. Vs Khet Pal Singh and Others
Rajasthan High Court · AIR 1983 Raj 83 : (1983) RLW 56
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 95(5), 96
High Courts30 Oct 1981Dismissed
Nabu Vs Gani and Another
Rajasthan High Court · (1981) WLN 335
Specific Relief Act, 1963 — Section 8, 9
High Courts26 Oct 1981
The State of Rajasthan Vs Dr. Nihal Singh and Another
Rajasthan High Court · (1981) WLN 438
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2
High Courts26 Oct 1981
Abdul Hafiz Khan Vs Jethu Ram
Rajasthan High Court · (1981) WLN 401
Civil Procedure Code, 1908 (CPC) — Section 100, 151Transfer of Property Act, 1882 — Section 106
High Courts22 Oct 1981Dismissed
M.A. Admani and Others Vs A. Admani and Others
Rajasthan High Court · (1981) WLN 526
Arbitration Act, 1940 — Section 14, 28, 3, 39, 5Registration Act, 1908 — Section 17, 49
High Courts20 Oct 1981Allowed
Jagdish and Others Vs State
Rajasthan High Court · (1981) WLN 270
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts19 Oct 1981Dismissed
Pushkarlal and Others Vs Laxman Singh and Others
Rajasthan High Court · (1981) WLN 514
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8(5)
High Courts15 Oct 1981Dismissed
Sanwal Ram and Others Vs Additional District Magistrate, Sri Ganganagar and Others etc.
Rajasthan High Court · AIR 1982 Raj 139
Constitution of India, 1950 — Article 14, 166(2), 245, 31A, 31BRajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1979 — Section 23(6)Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 15(1), 15(2)
High Courts01 Oct 1981Dismissed
Ram Kishan Vijai Vargiya Vs State of Rajasthan and Another
Rajasthan High Court · (1981) WLN 267
Constitution of India, 1950 — Article 14, 19, 300A
High Courts01 Oct 1981Partly Allowed
Harish Vs Som Nath and Others
Rajasthan High Court · AIR 1982 Raj 77 : (1982) RLW 83
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
High Courts29 Sept 1981
Umesh Chand Sharma Vs Rameshwari Devi
Rajasthan High Court · AIR 1982 Raj 83 : (1982) RLW 63 : (1981) WLN 392
Hindu Marriage Act, 1955 — Section 25, 25(1), 25(3)
High Courts29 Sept 1981Allowed
Smt. Geeta Bajaj and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 48
Constitution of India, 1950 — Article 226Rajasthan Cinemas (Regulation) Act, 1952 — Section 5A, 5A(2)Rajasthan Cinemas (Regulation) Rules, 1959 — Rule 16
High Courts29 Sept 1981
Shri Swetamber Jain Sampraday Vs Digamber Amnay and Others
Rajasthan High Court · (1982) CriLJ 701 : (1981) WLN 471
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 435
High Courts29 Sept 1981Dismissed
Bansilal Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 450
Rajasthan Medical and Health Service Rules, 1963 — Rule 27
High Courts28 Sept 1981Dismissed
Suraj Narain and Another Vs Smt. Laxmi Devi and Others
Rajasthan High Court · AIR 1982 Raj 63 : (1981) RLW 487 : (1981) WLN 386
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
High Courts28 Sept 1981Dismissed
Pappu Vs The State
Rajasthan High Court · (1981) WLN 284
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 376
High Courts22 Sept 1981
Beni Madhava and Others Vs State of Rajasthan
Rajasthan High Court · (1983) CriLJ 633 : (1982) RLW 442
Criminal Procedure Code, 1973 (CrPC) — Section 156, 167, 173, 190, 193Penal Code, 1860 (IPC) — Section 307, 395, 397, 398, 438