High Courts27 Jan 1981
Harish Chand Golecha Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 21 CTR 104 : (1981) 132 ITR 30 : (1981) RLW 244
Income Tax Act, 1922 — Section 2(6A)Income Tax Act, 1961 — Section 2(22)
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 13 of 13
High Courts27 Jan 1981Dismissed
Prahlad Tikkiwal Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 147, 307, 323, 324
High Courts27 Jan 1981
HARISH CHAND GOLECHA Vs COMMISSIONER OF Income Tax, RAJASTHAN.
Rajasthan High Court · (1981) 21 CTR 104 : (1981) 132 ITR 30
Income Tax Act, 1961 — Section 2
High Courts27 Jan 1981
Harish Chandra Golecha (HUF) Vs Commissioner of Income Tax
Rajasthan High Court · (1981) 132 ITR 806
Companies Act, 1956 — Section 206Income Tax Act, 1922 — Section 2(6A), 66Income Tax Act, 1961 — Section 256
High Courts23 Jan 1981Dismissed
Jain Swetamber Khattar Bhave Vs Jugrajmal
Rajasthan High Court · (1981) RLW 1 : (1981) WLN 4
Succession Act, 1925 — Section 18, 263, 276, 283, 284
High Courts23 Jan 1981Dismissed
State of Rajasthan and Another Vs Gulam Ahmed
Rajasthan High Court · (1981) WLN 518
Contract Act, 1872 — Section 74
High Courts22 Jan 1981Allowed
Gurucharansingh and Others Vs Mst. Gurdayal Kaur and Others
Rajasthan High Court · AIR 1982 Raj 91
Civil Procedure Code, 1908 (CPC) — Section 9Rajasthan Tenancy Act, 1955 — Section 242Specific Relief Act, 1963 — Section 31
High Courts15 Jan 1981Allowed
Firm Ram Narain Damodar Dass Malpani and Others Vs Trilokidas and Others
Rajasthan High Court · (1981) WLN 103
Contract Act, 1872 — Section 2, 23, 56, 65Partnership Act, 1932 — Section 16, 4, 41, 9
High Courts12 Jan 1981Dismissed
Jagdish Prasad and Another Vs Smt. Maya Wati Devi and Others
Rajasthan High Court · (1981) WLN 11
Constitution of India, 1950 — Article 226
High Courts12 Jan 1981Allowed
Poona Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 194
Constitution of India, 1950 — Article 226, 309, 311
High Courts08 Jan 1981Dismissed
Danmal Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 397
Rajasthan Land Revenue Act, 1956 — Section 257ARajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 82
High Courts08 Jan 1981Dismissed
Ramchandra Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 496
Constitution of India, 1950 — Article 226
High Courts08 Jan 1981
Smt. Janki and Others Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 395
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 324, 34, 379
High Courts07 Jan 1981
Gopiram Ramlal, Fruits and Vegetables Merchants, Subzi Mandi Vs The State of Rajasthan and Another
Rajasthan High Court · (1981) WLN 1
Rajasthan Agricultural Produce Markets Act, 1961 — Section 3Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 75
High Courts07 Jan 1981Dismissed
The Ganganagar Sugar Mills Employees Union Vs The Management of the Ganganagar Sugra Mills Ltd.
Rajasthan High Court · (1981) WLN 4
Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25FF, 25FFF
High Courts05 Jan 1981Dismissed
Bajrang Ram Vs Motaram and Others
Rajasthan High Court · (1981) RLW 16 : (1981) WLN 1
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jan 1981Allowed
The Regional Director E.S.I. Corporation Vs P.C. Kasliwal and Others
Rajasthan High Court · (1981) RLW 154 : (1981) WLN 460
Employees State Insurance Act, 1948 — Section 2, 75, 81, 82
High Courts02 Jan 1981
Manmal Shanker Lal Vs Shah and Co. and Others
Rajasthan High Court · (1981) WLN 409
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Jan 1981Dismissed
Union of India (UOI) and Another Vs Mahaveer Prasad
Rajasthan High Court · (1981) WLN 12
Constitution of India, 1950 — Article 14, 16, 311Industrial Disputes Act, 1947 — Section 2, 25F