High Courts03 Mar 1981Dismissed

Kewal Vs Sesmal

Rajasthan High Court · (1981) RLW 77 : (1981) WLN 45

Civil Procedure Code, 1908 (CPC) — Section 107, 96
High Courts27 Feb 1981Allowed

Dinesh Kumar Vs Ram Sahai

Rajasthan High Court · AIR 1981 Raj 248 : (1981) RLW 163 : (1981) WLN 63

Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 24, 25
High Courts27 Feb 1981Allowed

Gordhan Vs Ali Bux

Rajasthan High Court · AIR 1981 Raj 206 : (1981) RLW 254 : (1981) WLN 156

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 2, 107, 96Criminal Procedure Code, 1973 (CrPC) — Section 386Registration Act, 1908 — Section 17, 2(7)
High Courts26 Feb 1981

Ram Chandra Vs State of Rajasthan

Rajasthan High Court · (1981) WLN 481

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 149, 307, 320, 323Probation of Offenders Act, 1958 — Section 4
High Courts19 Feb 1981Dismissed

Pyare Mohan Vs Smt. Narayani

Rajasthan High Court · AIR 1982 Raj 43 : (1981) RLW 553 : (1981) WLN 616

Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 123, 3, 6