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Rajasthan High Court judgments, 1981

259 judgments · page 12 of 13

High Courts16 Feb 1981Dismissed

Hakim Mohammed Ali Vs Bhanwari Bai

Rajasthan High Court · AIR 1981 Raj 176 : (1981) RLW 132 : (1981) WLN 214

Civil Procedure Code Amendment Act, 1976 — Section 24, 38, 39Civil Procedure Code, 1908 (CPC) — Section 24(3)
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High Courts16 Feb 1981Dismissed

Usman Gani Vs S.T.A.T.

Rajasthan High Court · (1981) WLN 174

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
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High Courts10 Feb 1981Allowed

R.K. Tongia Vs State of Rajasthan

Rajasthan High Court · (1981) WLN 200

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
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High Courts04 Feb 1981

Kalyan Mal Mina Vs Ratan Lal Tambi

Rajasthan High Court · AIR 1981 Raj 249 : (1981) RLW 123 : (1981) WLN 16

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9Representation of the People Act, 1951 — Section 87
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High Courts03 Feb 1981Allowed

Ramdhan Vs Kanmal Brijlal Vs Kanmal

Rajasthan High Court · (1981) RLW 88 : (1981) WLN 87

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 253, 436, 437Limitation Act, 1963 — Section 9Penal Code, 1860 (IPC) — Section 323, 500
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High Courts02 Feb 1981Dismissed

Dal Chand Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1981 Raj 180 : (1981) RLW 195 : (1981) WLN 7

Constitution of India, 1950 — Article 14, 19Prohibition (Grant of Hotel Licences) Rules, 1976 — Rule 3Rajasthan Prohibition Act, 1969 — Section 31, 34, 68
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