High Courts26 Mar 1981
Sheoji Ram Vs The State of Rajasthan
Rajasthan High Court · (1981) CriLJ 1131
Constitution of India, 1950 — Article 14, 141, 39Penal Code, 1860 (IPC) — Section 149, 302, 325, 376, 53
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 10 of 13
High Courts26 Mar 1981Allowed
Col. Mohan Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1981) WLN 62
Civil Procedure Code, 1908 (CPC) — Section 80Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 106, 107, 108, 109, 110
High Courts24 Mar 1981Dismissed
Yashvant Singh and Another Vs Kumari Sandhya
Rajasthan High Court · (1981) WLN 339
Civil Procedure Code, 1908 (CPC) — Section 115, 151Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22
High Courts24 Mar 1981Dismissed
Rajasthan State Road Transport Corporation Vs Om Prakash Gupta and Others
Rajasthan High Court · (1981) 03 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A(3), 110D
High Courts23 Mar 1981
Kalyan Vs State of Rajasthan
Rajasthan High Court · (1981) CriLJ 1472 : (1981) RLW 160 : (1981) WLN 479
Penal Code, 1860 (IPC) — Section 376
High Courts23 Mar 1981Allowed
Kanhaiya Lal Vs Amendra Kumar
Rajasthan High Court · (1981) WLN 101
Transfer of Property Act, 1882 — Section 106, 107
High Courts23 Mar 1981Allowed
Jagannath Vs Janiram
Rajasthan High Court · AIR 1981 Raj 233 : (1981) WLN 379
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(4), 13(5), 13(7)
High Courts19 Mar 1981Dismissed
General Auto Agencies, Bhagat Bhawan Vs Hazari Singh Gohlot
Rajasthan High Court · (1981) WLN 27
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Mar 1981Allowed
The Government of Rajasthan Vs The Employees' State Insurance Corporation
Rajasthan High Court · (1981) RLW 76 : (1981) WLN 30
Employees State Insurance Act, 1948 — Section 75, 87, 90
High Courts13 Mar 1981
Suresh Chandra etc. Vs State and Others
Rajasthan High Court · AIR 1981 Raj 315 : (1981) RLW 391 : (1981) WLN 532
Evidence Act, 1872 — Section 115Rajasthan Minor Mineral Concession Rules, 1977 — Rule 43, 44
High Courts12 Mar 1981Allowed
Miss Kum Kum Jhalani Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) RLW 345 : (1981) WLN 308
Constitution of India, 1950 — Article 226, 309, 38, 39, 41
High Courts12 Mar 1981Dismissed
Bhanwar Lal Chandalia Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) RLW 162 : (1981) WLN 551
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5
High Courts11 Mar 1981Allowed
Daleepsingh Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 159
High Courts09 Mar 1981Dismissed
Nand Lal Vs Ramjilal and Another
Rajasthan High Court · AIR 1981 Raj 243 : (1981) RLW 279
Transfer of Property Act, 1882 — Section 111
High Courts09 Mar 1981Dismissed
Mangat Rai Mitruka Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 127
Constitution of India, 1950 — Article 217, 226, 233, 236
High Courts06 Mar 1981
Parwati Devi and Others Vs Shripal and Another
Rajasthan High Court · (1981) WLN 92
High Courts05 Mar 1981Dismissed
Shaktimal Vs The Union of India (UOI) and Another
Rajasthan High Court · (1981) WLN 94
High Courts03 Mar 1981Allowed
Surja Ram and Others Vs Mali Ram
Rajasthan High Court · (1981) WLN 99
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Mar 1981Dismissed
Prem Sukh and Others Vs Manager, E.S.I. Corporation and Others
Rajasthan High Court · (1981) RLW 84 : (1981) WLN 79
Employees State Insurance Act, 1948 — Section 2, 38, 39, 40, 75
High Courts03 Mar 1981Dismissed
Ratan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 72
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 482