High Courts16 Apr 1981Dismissed
Rameshwar Vs Munsiff and Judicial Magistrate and Another
Rajasthan High Court · (1981) WLN 130
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 9 of 13
High Courts16 Apr 1981Dismissed
Inder Dev Arya Vs University of Rajasthan and Another
Rajasthan High Court · AIR 1981 Raj 269 : (1981) WLN 354
Constitution of India, 1950 — Article 14, 15(1), 15(4), 226Indian Medical Council Act, 1956 — Section 33Rajasthan Medical Colleges Admission Rules, 1980 — Rule 2
High Courts15 Apr 1981Partly Allowed
Ummed Mal Vs Kundanmal and Another
Rajasthan High Court · AIR 1981 Raj 202 : (1981) RLW 272
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11, 2(2), 47, 96Stamp Act, 1899 — Section 15(2), 35
High Courts15 Apr 1981Allowed
Bajrang Lal Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1981 Raj 298 : (1981) RLW 355 : (1981) WLN 32
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 106Rajasthan Panchayat Act, 1953 — Section 17, 17(4), 17(4A)
High Courts15 Apr 1981
Kamlesh Kumar Vs Shiv Ratan and Others
Rajasthan High Court · (1981) WLN 369
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Apr 1981Dismissed
Jalam Singh Vs University of Rajasthan and Another
Rajasthan High Court · (1981) WLN 109
Constitution of India, 1950 — Article 14, 15, 226
High Courts14 Apr 1981Dismissed
Champa Lal Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1981) WLN 155
Motor Vehicles Act, 1988 — Section 64(1)(a)
High Courts14 Apr 1981Dismissed
Dilip Kumar and Another Vs Board of Revenue and Others
Rajasthan High Court · (1981) RLW 319 : (1981) WLN 516
Constitution of India, 1950 — Article 226, 31
High Courts10 Apr 1981Dismissed
Chunnia and Another Vs Keshri Mal and Others
Rajasthan High Court · (1981) WLN 137
Constitution of India, 1950 — Article 226
High Courts10 Apr 1981Dismissed
Chotey Lal Agarwal Vs Rajasthan Housing Board and Others
Rajasthan High Court · (1981) WLN 97
Constitution of India, 1950 — Article 226
High Courts02 Apr 1981
Parag Vs The State of Rajasthan
Rajasthan High Court · (1981) CriLJ 1244 : (1981) RLW 370 : (1981) WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27, 32, 45Penal Code, 1860 (IPC) — Section 302, 364, 365, 383, 387
High Courts01 Apr 1981
Urban Improvement Trust Vs Narbada Devi
Rajasthan High Court · (1981) CriLJ 1695 : (1981) RLW 276 : (1981) WLN 467
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts01 Apr 1981Allowed
Chandrasingh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (1981) WLN 666
Arbitration Act, 1940 — Section 34Constitution of India, 1950 — Article 226, 258, 299
High Courts31 Mar 1981Allowed
Shyam Sunder Vs Sanwar Mal
Rajasthan High Court · (1981) WLN 58
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts31 Mar 1981Dismissed
Shiv Narain and Others Vs Mst. Raji and Others
Rajasthan High Court · AIR 1982 Raj 119
Evidence Act, 1872 — Section 41Hindu Succession Act, 1956 — Section 14
High Courts30 Mar 1981Dismissed
Jagdish Prasad and Another Vs Firozibai
Rajasthan High Court · (1981) RLW 171 : (1981) WLN 497
General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 297
High Courts27 Mar 1981
Mohd. Umar Mohd. Haroon Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 166
Constitution of India, 1950 — Article 20, 226
High Courts27 Mar 1981
Abdul Majid Vs The State of Rajasthan
Rajasthan High Court · (1981) CriLJ 1316 : (1981) RLW 138
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts26 Mar 1981Allowed
Ram Lakhan Tikkiwal Vs The State of Rajasthan
Rajasthan High Court · (1981) WLN 164
Criminal Procedure Code, 1973 (CrPC) — Section 407, 438Penal Code, 1860 (IPC) — Section 147, 307, 323, 324