High Courts21 Jul 1981Dismissed
State of Rajasthan Vs Narendra Mal
Rajasthan High Court · (1981) WLN 465
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 7 of 13
High Courts20 Jul 1981Dismissed
Mohammad Usman Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1982 Raj 100 : (1981) RLW 500
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 115
High Courts17 Jul 1981Dismissed
Shankuntla and Others Vs Chairman, Housing Board, Jaipur and Another
Rajasthan High Court · (1981) RLW 398 : (1981) WLN 296
Constitution of India, 1950 — Article 226
High Courts17 Jul 1981Dismissed
Sudesh Kumar Vs The Union of India (UOI) and Others
Rajasthan High Court · (1981) WLN 190
Oil and Natural Gas Commission Act, 1959 — Section 32
High Courts17 Jul 1981Allowed
State of Rajasthan Vs Chaturbhuj and Others
Rajasthan High Court · (1982) RLW 211 : (1981) WLN 587
Criminal Procedure Code, 1973 (CrPC) — Section 173, 195Penal Code, 1860 (IPC) — Section 182, 211, 406, 420
High Courts09 Jul 1981
Kailash Singh Parihar and Others Vs Priti Parihar
Rajasthan High Court · (1982) CriLJ 1005
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Hindu Marriage Act, 1955 — Section 11, 13, 15, 5Penal Code, 1860 (IPC) — Section 114, 494, 496
High Courts06 Jul 1981
Govind Kaur Vs Hardeo
Rajasthan High Court · (1981) WLN 323
Contempt of Courts Act, 1971 — Section 12, 19, 2Penal Code, 1860 (IPC) — Section 420
High Courts06 Jul 1981Dismissed
Nathi Vs Patori and Another
Rajasthan High Court · (1981) RLW 444 : (1981) WLN 250
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 246
High Courts03 Jul 1981
Jarnail Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 319 : (1981) RLW 408 : (1981) WLN 220
Penal Code, 1860 (IPC) — Section 189
High Courts03 Jul 1981Dismissed
Ramdhan Meena Vs State of Rajasthan
Rajasthan High Court · (1981) RLW 432 : (1981) WLN 520
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts02 Jul 1981Dismissed
Mahesh Transport Co. Vs R.T.A. Jodhpur
Rajasthan High Court · AIR 1982 Raj 80
Motor Vehicles Act, 1939 — Section 57(2), 57(3)
High Courts30 Jun 1981Partly Allowed
Smt. Gyarsi Devi Vs Sain Das and Others
Rajasthan High Court · AIR 1982 Raj 30 : (1983) 54 CompCas 333 : (1981) RLW 434
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110B, 96
High Courts29 Jun 1981Dismissed
Jaswant Singh, Sewaram and Pratap Singh Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1981) WLN 217
Constitution of India, 1950 — Article 226
High Courts19 Jun 1981Dismissed
Rajasthan State Road Transport Corporation Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1981) WLN 212
Constitution of India, 1950 — Article 226
High Courts03 Jun 1981Allowed
Amritlal Vs State of Raj. and Others
Rajasthan High Court · (1981) WLN 457
Constitution of India, 1950 — Article 14, 226, 227
High Courts15 May 1981Allowed
Mehtab Ali Khan Vs B.D.O., Panchayat Samiti and Others
Rajasthan High Court · (1981) RLW 283 : (1981) WLN 523
Constitution of India, 1950 — Article 311, 40
High Courts15 May 1981
VIMAL CHANDRA GOLECHA Vs Income Tax OFFICER, CENTRAL CIRCLE-I, AND OTHERS.
Rajasthan High Court · (1982) 25 CTR 175 : (1982) 134 ITR 119
Constitution of India, 1950 — Article 14, 19, 21, 226Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 — Section 3Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts15 May 1981
Vimal Chandra Golecha Vs Income Tax Officer and Others
Rajasthan High Court · (1981) RLW 424 : (1981) WLN 263
Constitution of India, 1950 — Article 14, 19(1), 21Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 — Section 3Income Tax Act, 1961 — Section 142, 142(3), 147, 148, 148(1)
High Courts12 May 1981Dismissed
Bhopal Mining Works and Another Vs Jai Mica Supply Co. and Others
Rajasthan High Court · (1981) WLN 238
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14Negotiable Instruments Act, 1881 (NI) — Section 18