High Courts11 May 1981Allowed
Rajasthan Ice and Cold Storage Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 346
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1981
259 judgments · page 8 of 13
High Courts11 May 1981
Babulal Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 1001 : (1981) WLN 225
Criminal Procedure Code, 1973 (CrPC) — Section 167, 187, 482
High Courts08 May 1981
Gafoor Beg Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 48
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 466, 471
High Courts08 May 1981Allowed
Om Sharan Vs Banshidhar and Others
Rajasthan High Court · (1981) RLW 306 : (1981) WLN 419
Penal Code, 1860 (IPC) — Section 147, 452Succession Act, 1925 — Section 306
High Courts06 May 1981Allowed
Hari Prakash Sahni Vs Principal Dr. S.N. Medical College and Others
Rajasthan High Court · (1981) WLN 118
Constitution of India, 1950 — Article 226
High Courts05 May 1981
Onkar Vs Jagmohan Singh
Rajasthan High Court · AIR 1982 Raj 179 : (1981) WLN 231
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22General Clauses Act, 1897 — Section 3(35), 9
High Courts05 May 1981Dismissed
Smt. Thakuri Bai Vs The State of Rajasthan and Another
Rajasthan High Court · (1981) RLW 383 : (1981) WLN 540
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3Official Secrets Act, 1923 — Section 3
High Courts04 May 1981
Amar and Others Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 35
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 May 1981Dismissed
Khwaja Printing and Processors and Others Vs The Rajasthan State Industrial Development and Investment Corporation Ltd. and Others
Rajasthan High Court · (1981) RLW 267 : (1981) WLN 173
Constitution of India, 1950 — Article 19, 226, 300A
High Courts01 May 1981Dismissed
Dr. R.N. Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 41
Constitution of India, 1950 — Article 14, 16, 226
High Courts01 May 1981Allowed
Mrs. Kalpana Kumbhat Vs University of Jodhpur and Another
Rajasthan High Court · (1981) WLN 51
Constitution of India, 1950 — Article 14, 19, 21, 226, 42
High Courts29 Apr 1981Allowed
Parmeshwar Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 178
Constitution of India, 1950 — Article 162, 309Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4, 7
High Courts28 Apr 1981Allowed
State of Rajasthan and Another Vs Chirag Enterprises and Others
Rajasthan High Court · AIR 1982 Raj 169 : (1981) RLW 332 : (1981) WLN 112
Constitution of India, 1950 — Article 14, 226, 299
High Courts28 Apr 1981
Bambloo Dugdh Utpadak Sahkari Samiti Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (1981) WLN 188
Constitution of India, 1950 — Article 226
High Courts27 Apr 1981Dismissed
The State of Rajasthan and Others Vs Gordhan Prasad and Another
Rajasthan High Court · (1981) WLN 265
High Courts24 Apr 1981
Radhey Shyam Vs State of Rajasthan
Rajasthan High Court · (1981) WLN 279
Criminal Procedure Code, 1973 (CrPC) — Section 167, 438, 482Evidence Act, 1872 — Section 27
High Courts23 Apr 1981
Moharsingh Vs Mohanlal and Others
Rajasthan High Court · AIR 1981 Raj 227 : (1981) RLW 291 : (1981) WLN 142
Representation of the People Act, 1951 — Section 100(1), 123(A), 123(B), 98
High Courts23 Apr 1981Allowed
Ram Murti Vs Kashi Ram and Another
Rajasthan High Court · AIR 1981 Raj 258 : (1981) WLN 163
Rajasthan Panchayat and Nyaya Panchayat Election Rules, 1960 — Rule 25(2), 36, 41(1), 77(7)Representation of the People Act, 1951 — Section 123(7)
High Courts22 Apr 1981Allowed
Kailash Chandra Vs Parasmal and Others
Rajasthan High Court · (1981) RLW 259 : (1981) WLN 506
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482Motor Vehicles Act, 1988 — Section 31Penal Code, 1860 (IPC) — Section 406
High Courts21 Apr 1981Dismissed
Lumbaram Vs Vardaram and Others
Rajasthan High Court · AIR 1982 Raj 105
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227