COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,241 of 2,400

High Courts04 Sept 1975Dismissed

Surendra Kumar Bhandari Vs The State of Rajasthan and Others

Rajasthan High Court · (1975) WLN 375

Rajasthan Sceretarial Ministrial Staff Rules, 1970 — Rule 26Rajasthan Secretariat Ministerial Service Rules, 1956 — Rule 9

High Courts04 Sept 1975

Bhagwandas Bhargava Vs University of Rajasthan and Others

Rajasthan High Court · (1975) WLN 355

High Courts04 Sept 1975

Bachha Raj Vs State of Rajasthan

Rajasthan High Court · (1975) WLN 358

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 109, 409, 477A

High Courts04 Sept 1975Dismissed

Gangadas Sadani Vs Mohanlal and Another

Rajasthan High Court · (1975) WLN 369

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5)

High Courts03 Sept 1975Allowed

Nathu Ram and Co. Vs State and Others

Rajasthan High Court · (1975) WLN 357

Constitution of India, 1950 — Article 226

High Courts03 Sept 1975Allowed

Smt. Sunderdevi and Another Vs Manakchand and Others

Rajasthan High Court · AIR 1975 Raj 211 : (1975) RLW 584 : (1975) WLN 418

Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 90

High Courts02 Sept 1975Dismissed

M.R. Shahi Vs The State of Rajasthan and Others

Rajasthan High Court · (1975) WLN 373

Rajasthan Engineering Subordinate Service (B and R Branch) Rules, 1973 — Rule 4

High Courts02 Sept 1975Dismissed

Mishrilal Vs Pukhraj and Others

Rajasthan High Court · AIR 1975 Raj 213 : (1975) RLW 349 : (1975) WLN 470

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(5)

High Courts01 Sept 1975

Sobhraj Mal and Others Vs Mst. Kamla Devi

Rajasthan High Court · (1975) WLN 360

Transfer of Property Act, 1882 — Section 51

High Courts01 Sept 1975Dismissed

Smt. Chunni Devi Vs Bapu Bhai Desai and Another

Rajasthan High Court · (1975) WLN 401

Contract Act, 1872 — Section 15, 72

High Courts29 Aug 1975Partly Allowed

J.S. Bhati Vs The Council of Institute of Chartered Accountants of India and Another

Rajasthan High Court · AIR 1976 Raj 86 : (1975) RLW 411 : (1975) WLN 502

Chartered Accountants Act, 1949 — Section 22Evidence Act, 1872 — Section 114

High Courts28 Aug 1975Dismissed

Jagdish Chandra Vs Basanti Lal

Rajasthan High Court · (1975) RLW 420 : (1975) 8 WLN 495

Transfer of Property Act, 1882 — Section 111, 112, 113

High Courts27 Aug 1975Dismissed

Banwarilal and Another Vs Ambalal and Others

Rajasthan High Court · (1975) WLN 337

High Courts27 Aug 1975

Nagar Palika Vs Radhey Shyam and Another

Rajasthan High Court · (1975) RLW 404 : (1975) 8 WLN 449

Rajasthan Land Acquisition Act, 1953 — Section 31, 34

High Courts27 Aug 1975

Santal Vs The State of Rajasthan

Rajasthan High Court · (1975) RLW 350 : (1975) 8 WLN 513

Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 270, 279, 304, 304A, 337

High Courts26 Aug 1975Allowed

Ramjeewan Vs Chand Mohammed

Rajasthan High Court · AIR 1976 Raj 65 : (1975) RLW 408 : (1975) WLN 423

Civil Procedure Code, 1908 (CPC) — Section 153Limitation Act, 1963 — Section 5

High Courts26 Aug 1975Dismissed

General Auto Agencies Vs Hazari Singh

Rajasthan High Court · AIR 1976 Raj 56 : (1975) WLN 631

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 30 Rule 10Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 19ATransfer of Property Act, 1882 — Section 106

High Courts26 Aug 1975

Bherun Vs State of Rajasthan

Rajasthan High Court · (1975) WLN 318

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 324

High Courts26 Aug 1975Allowed

Kumari Inderjeet Kaur Vs The State of Rajasthan and Others

Rajasthan High Court · (1975) WLN 328

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

High Courts25 Aug 1975Allowed

Rugunath Singh Vs Balabux and Another

Rajasthan High Court · (1975) RLW 397 : (1975) 8 WLN 427

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)