High Courts26 Oct 1949Allowed
Nasir Ali Khan and Another Vs Government
Rajasthan High Court · AIR 1950 Raj 51 : (1950) RLW 123
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Penal Code, 1860 (IPC) — Section 120B, 409, 420
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,400 of 2,400
High Courts25 Oct 1949Dismissed
Dalu and Another Vs Khema and Others
Rajasthan High Court · AIR 1951 Raj 132
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13
High Courts25 Oct 1949Allowed
Heersingh and Others Vs Raj.
Rajasthan High Court · AIR 1951 Raj 135
Criminal Procedure Code, 1898 (CrPC) — Section 225Evidence Act, 1872 — Section 1Penal Code, 1860 (IPC) — Section 147, 325
High Courts20 Oct 1949Allowed
Mt. Nojali Vs Sarkar
Rajasthan High Court · AIR 1950 Raj 5
Criminal Procedure Code, 1898 (CrPC) — Section 154, 164, 288Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 300
High Courts19 Oct 1949Dismissed
Manakchand Vs Samsingh and Another
Rajasthan High Court · AIR 1950 Raj 4
Limitation Act, 1908 — Article 48, 49, 65
High Courts17 Oct 1949
Bhanwar Singh and Others Vs Rama and Others
Rajasthan High Court · AIR 1950 Raj 8 : (1950) RLW 324
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 147
High Courts05 Oct 1949Dismissed
Balia and Others Vs Sarkar
Rajasthan High Court · AIR 1950 Raj 16
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164Evidence Act, 1872 — Section 24
High Courts27 Sept 1949Allowed
Deepsingh and Others Vs Jorsingh and Others
Rajasthan High Court · AIR 1950 Raj 14
Evidence Act, 1872 — Section 101, 102, 103
High Courts26 Sept 1949Allowed
Mt. Gulab Vs Devilal Gokal Chand
Rajasthan High Court · AIR 1951 Raj 136
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 100, 101
High Courts12 Sept 1949Dismissed
Mohammad Ismail and Others Vs Abdul Gani
Rajasthan High Court · AIR 1950 Raj 1
Evidence Act, 1872 — Section 115
High Courts09 Sept 1949Dismissed
Badrinarain Vs Chandanmal
Rajasthan High Court · AIR 1950 Raj 2
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Court Fees Act, 1870 — Section 13Limitation Act, 1908 — Section 5
High Courts31 Aug 1949
Mt. Goran Devi Vs Tuljaram
Rajasthan High Court · (1950) CriLJ 762
Penal Code, 1860 (IPC) — Section 417, 420, 424
High Courts20 Jan 1949
Hari Datta Vs The District Magistrate and Suprintendent
Rajasthan High Court · (1950) CriLJ 227
High Courts21 Sept 1948
Kishen Gopal Vs The Crown
Rajasthan High Court · AIR 1949 Raj 54 : (1950) CriLJ 209
Penal Code, 1860 (IPC) — Section 302, 326
High Courts10 Sept 1948
Kishorimal and Others Vs The Crown
Rajasthan High Court · AIR 1949 Raj 58 : (1950) CriLJ 90
Government of India Act, 1935 — Section 93