High Courts07 Aug 1950Dismissed
Haqiqatullah Khan Vs The State
Rajasthan High Court · AIR 1951 Raj 69 : (1950) RLW 204
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1898 (CrPC) — Section 491General Clauses Act, 1897 — Section 6
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,398 of 2,400
High Courts04 Aug 1950
Amarchand Vs Mr. X. Advocate
Rajasthan High Court · AIR 1951 Raj 110 : (1950) RLW 245
Legal Practitioners Act, 1879 — Section 13
High Courts02 Aug 1950
Madangopal Vs Narsingdas and Sons
Rajasthan High Court · AIR 1951 Raj 64 : (1950) RLW 254
Negotiable Instruments Act, 1881 (NI) — Section 28, 80
High Courts28 Jul 1950Dismissed
Magraj and Others Vs Harnarain and Others
Rajasthan High Court · AIR 1951 Raj 47 : (1950) RLW 252
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, 151Limitation Act, 1908 — Article 168
High Courts28 Jul 1950
Laxminarayan and Others Vs Ashkar Khan and Others
Rajasthan High Court · AIR 1951 Raj 50 : (1950) RLW 212
Limitation Act, 1908 — Section 20, 20(1)
High Courts27 Jul 1950Allowed
Shree Narain Vs Kishanlal and Others
Rajasthan High Court · AIR 1952 Raj 15
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Jul 1950
The State Vs Nazar Mohamed
Rajasthan High Court · AIR 1951 Raj 122 : (1951) RLW 11
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 466
High Courts18 Jul 1950
Bhanwar Lal Vs The State
Rajasthan High Court · AIR 1951 Raj 107 : (1951) RLW 17
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 Jul 1950Dismissed
Motilal Vs The State
Rajasthan High Court · AIR 1951 Raj 119
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts05 Jul 1950
Abdul Samad and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 121 : (1951) RLW 12
Criminal Procedure Code, 1898 (CrPC) — Section 528, 528(2), 528(5)
High Courts29 Jun 1950
Ramlal Vs The State
Rajasthan High Court · AIR 1951 Raj 116
Criminal Procedure Code, 1898 (CrPC) — Section 112, 117, 117(1), 117(3)
High Courts13 Jun 1950
Surja Vs The State
Rajasthan High Court · AIR 1951 Raj 68 : (1951) RLW 13
Criminal Procedure Code, 1898 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 302, 406
High Courts12 Jun 1950
Ramsarup Vs State
Rajasthan High Court · AIR 1951 Raj 146 : (1951) RLW 83
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 436
High Courts24 Apr 1950Dismissed
Premraj Vs The State
Rajasthan High Court · AIR 1952 Raj 55
Criminal Procedure Code, 1898 (CrPC) — Section 252(2), 254, 256, 256(1)
High Courts12 Apr 1950Dismissed
Manakchand Vs Bansidhar and Another
Rajasthan High Court · AIR 1950 Raj 29 : (1950) RLW 77
Prevention of Eviction Order, 1942 — Section 4, 8
High Courts01 Apr 1950Dismissed
Pokar and Others Vs Lakshman and Another
Rajasthan High Court · AIR 1951 Raj 120 : (1950) RLW 52
Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 3, 4, 5Transfer of Property Act, 1882 — Section 108
High Courts24 Mar 1950Dismissed
Balchandra Vs Banshi Dhar and Others
Rajasthan High Court · AIR 1950 Raj 56 : (1950) RLW 279
Bikaner Prevention of Eviction Order, 1942 — Section 3Transfer of Property Act, 1882 — Section 105, 8
High Courts21 Mar 1950
Sarkar Vs Madho Ram
Rajasthan High Court · AIR 1950 Raj 34 : (1950) RLW 294
Criminal Procedure Code, 1898 (CrPC) — Section 350(1)
High Courts21 Mar 1950Allowed
Shivdan Chand Vs Kalyan Chand
Rajasthan High Court · AIR 1950 Raj 37 : (1950) RLW 66
Civil Procedure Code, 1908 (CPC) — Section 110Rajasthan High Court Ordinance, 1949 — Section 40, 49
High Courts20 Mar 1950
Hukum Singh and Others Vs Bhawar Singh and Others
Rajasthan High Court · AIR 1950 Raj 39
Civil Procedure Code, 1908 (CPC) — Section 109