High Courts03 Oct 1950Dismissed
Chiranji Lal Vs Shankar Lal and Another
Rajasthan High Court · AIR 1951 Raj 56
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 99
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,397 of 2,400
High Courts03 Oct 1950Dismissed
Sitaram and Another Vs The State
Rajasthan High Court · AIR 1951 Raj 16 : (1950) RLW 281
Criminal Procedure Code, 1898 (CrPC) — Section 424, 537
High Courts29 Sept 1950Dismissed
Nand Kishore and Others Vs Gauri Lal
Rajasthan High Court · AIR 1951 Raj 48
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 115
High Courts29 Sept 1950Allowed
Devilal and Others Vs Ram Sahai and Others
Rajasthan High Court · AIR 1951 Raj 86
High Courts19 Sept 1950Dismissed
Manohar Vs Jagdish and Others
Rajasthan High Court · AIR 1951 Raj 36
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts18 Sept 1950Dismissed
Bhonra Vs Shivram
Rajasthan High Court · AIR 1951 Raj 22
Alwar State Preemption Act, 1946 — Section 31(2)Limitation Act, 1908 — Section 29
High Courts14 Sept 1950Dismissed
Ghulam Mohammad and Another Vs Lakshmibux
Rajasthan High Court · AIR 1951 Raj 88
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts12 Sept 1950Dismissed
Abas and Others Vs Sheolal and Others
Rajasthan High Court · AIR 1951 Raj 26 : (1950) RLW 274
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts07 Sept 1950Allowed
Dasu Ram Vs State
Rajasthan High Court · AIR 1952 Raj 20 : (1951) RLW 74
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts31 Aug 1950Dismissed
Premi Khem Raj Sharma Vs Chief Secretary
Rajasthan High Court · AIR 1951 Raj 113 : (1951) RLW 86
Constitution of India, 1950 — Article 19Criminal Procedure Code, 1898 (CrPC) — Section 99A, 99B, 99DEvidence Act, 1872 — Section 101, 102, 103
High Courts30 Aug 1950Dismissed
Kanraj Vs Vijai Singh
Rajasthan High Court · AIR 1951 Raj 74 : (1950) RLW 284
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 7, Order 41 Rule 1Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 114
High Courts30 Aug 1950Dismissed
Gajanand Vs Biharilal
Rajasthan High Court · AIR 1952 Raj 64 : (1951) RLW 153
High Courts28 Aug 1950Partly Allowed
Mangilal Vs Raghubar Dayal
Rajasthan High Court · AIR 1952 Raj 66 : (1951) RLW 164
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182 , 182(5)
High Courts18 Aug 1950
The State Vs Birdhichand and Another
Rajasthan High Court · AIR 1951 Raj 25 : (1951) RLW 78
Government of Jaipur Act, 1944 — Section 41Jaipur General Clauses Act, 1944 — Section 3, 5Jaipur Opium Act, 1924 — Section 1
High Courts17 Aug 1950
The State Vs Nanga and Another
Rajasthan High Court · AIR 1951 Raj 23
Jaipur General Clauses Act, 1944 — Section 3
High Courts16 Aug 1950
State Vs Pabudan Singh
Rajasthan High Court · AIR 1951 Raj 84
Criminal Procedure Code, 1898 (CrPC) — Section 403, 436, 437, 438Penal Code, 1860 (IPC) — Section 307, 506
High Courts14 Aug 1950Dismissed
Bal Chand Vs Bheron Dan and Others
Rajasthan High Court · AIR 1951 Raj 85 : (1950) RLW 243
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts10 Aug 1950Allowed
Shanker Lal Vs Deena Nath
Rajasthan High Court · AIR 1951 Raj 79 : (1950) RLW 249
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 101, 102, 103
High Courts10 Aug 1950Allowed
Jagannath Vs Kajoria and Others
Rajasthan High Court · AIR 1951 Raj 167 : (1951) RLW 121
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
High Courts09 Aug 1950Allowed
Nanka Vs Govt. of Rajasthan
Rajasthan High Court · AIR 1951 Raj 153 : (1951) RLW 141
English Extradition Act, 1870 — Section 2