High Courts27 Feb 1951Allowed
Nandsingh and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 105 : (1951) RLW 132
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 21 Rule 24(2)Penal Code, 1860 (IPC) — Section 97, 99
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,395 of 2,400
High Courts21 Feb 1951Dismissed
Bhanwar Singh Vs Banji and Others
Rajasthan High Court · AIR 1951 Raj 160 : (1951) RLW 254
Civil Procedure Code, 1908 (CPC) — Section 100, 101Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts19 Feb 1951Allowed
Mt. Nani Bai Vs Mithulal and Another
Rajasthan High Court · AIR 1952 Raj 35 : (1951) RLW 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts02 Feb 1951Dismissed
Sawa Vs Kuka
Rajasthan High Court · AIR 1951 Raj 66 : (1951) RLW 80
Evidence Act, 1872 — Section 62, 64, 65
High Courts25 Jan 1951Allowed
Manak Chand and Others Vs The Municipal Council and Another
Rajasthan High Court · AIR 1951 Raj 139
Constitution of India, 1950 — Article 226, 265, 32Jaipur City Municipalities Act, 1943 — Section 108, 77, 78, 79, 80Rajasthan High Court Ordinance, 1949 — Section 28
High Courts22 Jan 1951
Kalu and Others Vs State
Rajasthan High Court · AIR 1954 Raj 22
Criminal Procedure Code, 1898 (CrPC) — Section 17, 497, 9
High Courts17 Jan 1951Dismissed
Suraj Mal and Others Vs Mohammed Bux and Others
Rajasthan High Court · AIR 1951 Raj 133 : (1951) RLW 39
High Courts17 Jan 1951Dismissed
Mohan Lal Vs Rasula and Others
Rajasthan High Court · AIR 1951 Raj 117 : (1951) RLW 40
Limitation Act, 1908 — Article 10, 120Marwar Pre-emption Act, 1922 — Section 7
High Courts17 Jan 1951Dismissed
Abheysingh Vs The State
Rajasthan High Court · AIR 1951 Raj 81 : (1951) RLW 44
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts15 Jan 1951Dismissed
Khubi Lal Vs Hira Lal and Others
Rajasthan High Court · AIR 1951 Raj 121(1) : (1951) RLW 37
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 148Marwar Civil Procedure Code, 1949 — Section 48
High Courts09 Jan 1951
Madangopal Kabra Vs The Union of India (UOI)
Rajasthan High Court · AIR 1951 Raj 94(1) : (1951) 20 ITR 214
Constitution of India, 1950 — Article 226, 245(1), 367, 395Finance Act, 1950 — Section 13General Clauses Act, 1897 — Section 6
High Courts08 Jan 1951Allowed
Nathulal Vs Collector, Sawai, Jaipur
Rajasthan High Court · AIR 1952 Raj 36 : (1951) RLW 290
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 12, 141
High Courts05 Jan 1951Dismissed
Laxmichand Vs Gokal Prasad and Another
Rajasthan High Court · AIR 1951 Raj 67
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2
High Courts19 Dec 1950Dismissed
Dwarka Prasad Vs Gopi Nath and Others
Rajasthan High Court · AIR 1952 Raj 69 : (1951) RLW 284
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 34 Rule 1
High Courts15 Dec 1950Allowed
Lala and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 61 : (1951) RLW 5
Criminal Procedure Code, 1898 (CrPC) — Section 221, 439Defence of India Rules, 1962 — Rule 81
High Courts11 Dec 1950Dismissed
Suraj Karan and Others Vs Sitaram and Another
Rajasthan High Court · AIR 1952 Raj 31 : (1951) RLW 29
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts11 Dec 1950Dismissed
Kishore Singh Vs Paharh Singh and Others
Rajasthan High Court · AIR 1951 Raj 55
Constitution of India, 1950 — Article 133Rajasthan High Court Ordinance, 1949 — Section 40
High Courts07 Dec 1950Dismissed
Harji Jogaram Vs Hasti Singh
Rajasthan High Court · AIR 1951 Raj 82
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 1950Dismissed
Naharsingh and Another Vs Pirthisingh
Rajasthan High Court · AIR 1952 Raj 62 : (1951) RLW 173
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts21 Nov 1950Dismissed
Nisar Ahmed Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1958 Raj 65 : (1958) CriLJ 418
Constitution of India, 1950 — Article 19, 19(1), 19(5), 5, 6Influx from Pakistan (Control) Act, 1949 — Section 1Influx from Pakistan (Control) Ordinance, 1948 — Section 1