COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,393 of 2,400

High Courts06 Sept 1951Allowed

Nathmal Vs The Board of Revenue, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1952 Raj 46 : (1951) RLW 478

Board of Revenue Ordinance, 1949 — Section 13(1), 13(2)Board of Revenue Rules — Rule 6Constitution of India, 1950 — Article 226

High Courts03 Sept 1951Allowed

Ramchandra Vs Bhairon Buksh

Rajasthan High Court · AIR 1954 Raj 51

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)

High Courts31 Aug 1951Allowed

Khot Vs The Rajasthan State and Others

Rajasthan High Court · AIR 1952 Raj 87 : (1951) RLW 396

Jodhpur Municipal Act, 1943 — Section 232, 233, 8, 9(2)

High Courts31 Aug 1951Allowed

Ramjiwan Vs Maddye Khan and Another

Rajasthan High Court · AIR 1952 Raj 99 : (1951) RLW 502

Criminal Procedure Code, 1898 (CrPC) — Section 202, 252, 252(2), 253, 436

High Courts29 Aug 1951Dismissed

State Vs Magha

Rajasthan High Court · AIR 1952 Raj 97

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 114

High Courts28 Aug 1951Dismissed

Kewal Mal Singhi Vs Heta Ram and Others

Rajasthan High Court · AIR 1952 Raj 17

Constitution of India, 1950 — Article 14, 310, 311(2)Rajasthan Administration (Amendment) Ordinance, 1949 — Section 8

High Courts28 Aug 1951Dismissed

Jetharam and Others Vs Hazarimal

Rajasthan High Court · AIR 1952 Raj 28 : (1951) RLW 377

Registration Act, 1908 — Section 35, 35(3)Specific Relief Act, 1877 — Section 12

High Courts23 Aug 1951

The State Vs Kayam and Another

Rajasthan High Court · (1954) CriLJ 271 : (1951) RLW 446

Penal Code, 1860 (IPC) — Section 326

High Courts20 Aug 1951Allowed

Keshav Lal Vs Gaveria

Rajasthan High Court · AIR 1952 Raj 50

Criminal Procedure Code, 1898 (CrPC) — Section 369, 561A

High Courts20 Aug 1951Dismissed

Kishan Lal Vs Fakrudin

Rajasthan High Court · AIR 1952 Raj 93 : (1951) RLW 347

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 30United State of Rajasthan Buildings (Lease and Rent Control) Ordinance, 1948 — Section 7

High Courts20 Aug 1951Dismissed

Gokulchand Vs Government of Rajasthan

Rajasthan High Court · AIR 1952 Raj 112

Constitution of India, 1950 — Article 226

High Courts16 Aug 1951

Abdul Shakur Vs State

Rajasthan High Court · AIR 1952 Raj 54 : (1951) RLW 366

Criminal Procedure Code, 1898 (CrPC) — Section 109, 499

High Courts10 Aug 1951

The Mewar Textile Mills Ltd. Vs The Industrial Tribunal and Others

Rajasthan High Court · AIR 1951 Raj 161 : (1951) RLW 389

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 368Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7

High Courts02 Aug 1951

Arjun Lal Vs Hiralal and Others

Rajasthan High Court · AIR 1952 Raj 11 : (1951) RLW 324

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 134(1)

High Courts02 Aug 1951Dismissed

Jamna Das Vs Gulraj

Rajasthan High Court · AIR 1952 Raj 1 : (1951) RLW 461

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18Easements Act, 1882 — Section 33, 35

High Courts01 Aug 1951

Taru Lal and Others Vs Mangi Lal and Another

Rajasthan High Court · AIR 1952 Raj 9 : (1951) RLW 311

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 34

High Courts30 Jul 1951Dismissed

Sewa Ram Vs Misrimal and Others

Rajasthan High Court · AIR 1952 Raj 12 : (1951) RLW 325

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, Order 9 Rule 7, 115

High Courts30 Jul 1951Dismissed

Jeet Mal and Another Vs Nand Lal and Others

Rajasthan High Court · AIR 1952 Raj 10 : (1951) RLW 322

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113

High Courts27 Jul 1951Dismissed

Narain Das and Others Vs Rikhab Chand and Others

Rajasthan High Court · AIR 1952 Raj 72 : (1951) RLW 368

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 38Transfer of Property Act, 1882 — Section 84

High Courts26 Jul 1951

Hasti Mal and Another Vs Shanker Dan and Others

Rajasthan High Court · AIR 1952 Raj 7 : (1951) RLW 295

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 19Rajasthan Administration Ordinance, 1949 — Section 3(2)