COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,240 of 2,400

High Courts08 Oct 1975Dismissed

Dr. Lalit K. Sharma Vs Principal and Controller S.M.S. Medical College attached Hospitals and Others

Rajasthan High Court · AIR 1976 Raj 34 : (1976) RLW 162 : (1975) WLN 577

Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 19A, 20, 33

High Courts08 Oct 1975Allowed

Ramkaran Vs Shrikishan and Others

Rajasthan High Court · AIR 1976 Raj 130 : (1975) RLW 505 : (1975) WLN 570

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 47 Rule 1, 151

High Courts08 Oct 1975Dismissed

Bhoorekhan Vs The State of Rajasthan and Others

Rajasthan High Court · (1975) 8 WLN 524

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 10

High Courts01 Oct 1975Allowed

As Mohammad Vs The State

Rajasthan High Court · (1975) WLN 436

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

High Courts01 Oct 1975

Mukha Singh and Another Vs State of Rajasthan

Rajasthan High Court · (1976) CriLJ 457 : (1975) RLW 510 : (1975) WLN 555

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 324, 34

High Courts30 Sept 1975Allowed

Lallu and Others Vs The State

Rajasthan High Court · (1975) WLN 395

Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 353, 395

High Courts30 Sept 1975Allowed

State Vs Saddiq

Rajasthan High Court · (1975) WLN 370

Penal Code, 1860 (IPC) — Section 323, 324

High Courts29 Sept 1975Dismissed

Municipal Board, Vanechand Sagarmal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1975) 8 WLN 530

Constitution of India, 1950 — Article 367, 370General Clauses Act, 1897 — Section 16, 21Industrial Disputes Act, 1947 — Section 10

High Courts25 Sept 1975Dismissed

D.N. Bandopadhyaya Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 1976 Raj 83 : (1975) RLW 587 : (1975) WLN 551

High Courts24 Sept 1975Allowed

Janmad and Others Vs The State of Rajasthan

Rajasthan High Court · (1975) WLN 397

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 447

High Courts23 Sept 1975Allowed

Smt. Kalsum Banoo Vs Gautam Asbestos Cement Products and Others

Rajasthan High Court · (1975) WLN 408

Arbitration Act, 1940 — Section 14, 33

High Courts17 Sept 1975

Employees' State Insurance Corporation Vs N.K. Sondhi and Others

Rajasthan High Court · (1976) ACJ 450 : (1976) 2 LLJ 20 : (1975) RLW 607 : (1975) WLN 667

Employees Compensation Act, 1923 — Section 12Employees State Insurance Act, 1948 — Section 51, 66

High Courts16 Sept 1975

Hussain Khan Vs The State of Rajasthan

Rajasthan High Court · (1976) CriLJ 821 : (1975) RLW 374 : (1975) WLN 585

Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302

High Courts11 Sept 1975Allowed

Sita Ram Vs The State

Rajasthan High Court · (1975) WLN 347

Criminal Procedure Code, 1973 (CrPC) — Section 161, 342, 439Penal Code, 1860 (IPC) — Section 279, 304A

High Courts09 Sept 1975Allowed

J.N. Kacker Vs State of Rajasthan and Others

Rajasthan High Court · (1975) RLW 394 : (1975) 8 WLN 472

High Courts08 Sept 1975Dismissed

Moti Lal and Others Vs Sardar Mal and Others

Rajasthan High Court · AIR 1976 Raj 40 : (1976) RLW 14 : (1975) WLN 831

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 11, Order 16 Rule 12, Order 16 Rule 21, 100Evidence Act, 1872 — Section 101, 102, 103, 104, 114Hindu Adoptions and Maintenance Act, 1956 — Section 13

High Courts06 Sept 1975Dismissed

Gyan Chand Vs Kunjbeharilal and Others

Rajasthan High Court · (1975) WLN 351

Transfer of Property Act, 1882 — Section 106

High Courts05 Sept 1975

Shankar Lal Vs Prem Sagar

Rajasthan High Court · (1976) CriLJ 662 : (1975) RLW 382 : (1975) WLN 476

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 379, 411

High Courts05 Sept 1975

Sitori Vs The State of Rajasthan

Rajasthan High Court · (1976) CriLJ 664 : (1975) RLW 389 : (1975) WLN 483

Penal Code, 1860 (IPC) — Section 302

High Courts05 Sept 1975Dismissed

Kalulal and Others Vs Shri Mannalal and Others

Rajasthan High Court · AIR 1976 Raj 108 : (1975) RLW 483 : (1975) WLN 731

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 8, 100Rajasthan Land Acquisition Act, 1953 — Section 4, 6Specific Relief Act, 1963 — Section 6