CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,238 of 2,400

High Courts14 Nov 1975

Municipal Council Vs Sita Ram

Rajasthan High Court · (1976) RLW 358 : (1975) 8 WLN 792

Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 2, 6, 7Probation of Offenders Act, 1958 — Section 4
Read judgment
High Courts12 Nov 1975

State of Rajasthan Vs Hansa Ram

Rajasthan High Court · (1976) CriLJ 657 : (1975) RLW 473 : (1975) WLN 662

Criminal Procedure Code, 1973 (CrPC) — Section 103, 342Evidence Act, 1872 — Section 68Prevention of Food Adulteration Act, 1954 — Section 10, 13, 16, 7
Read judgment
High Courts07 Nov 1975Allowed

Smt. Gangabai Vs Bherulal

Rajasthan High Court · AIR 1976 Raj 153 : (1975) RLW 460 : (1975) WLN 652

Guardians and Wards Act, 1890 — Section 19, 25, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 6
Read judgment
High Courts29 Oct 1975Allowed

Bhagwana Vs The State of Rajasthan

Rajasthan High Court · (1975) WLN 539

Constitution of India, 1950 — Article 7Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 392, 393, 395, 396, 397
Read judgment